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1 paragraphs · 10 words
1.
The suit is cognizable by a Small Cause Court.
High CourtsDivision Bench(1891) 12 MAD CK 0006
Fischer vs Turner, Collector of Madura and Agent to the Secretary of State for India in Council
Madras High Court · Decided on 1 December 1891 · Citation: (1892) ILR (Mad) 155
- HON’BLE JUDGES
- Shephard, J · Parker, J