High Courts07 Mar 1913
S. Eranhi Pakkran Vs M.K. Pathumma and Others
Madras High Court · (1913) 25 MLJ 279
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 12 of 17
High Courts07 Mar 1913
Tummalapalli Mangayya Vs Tummalapalli Sriramulu and Another
Madras High Court · (1913) 24 MLJ 477
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Mar 1913
K. Hyder Sahib and Others Vs N. Giria Chettiar
Madras High Court · (1913) 24 MLJ 483
Limitation Act, 1963 — Article 158
High Courts05 Mar 1913
Bodi alias Lakshmappa and Others Vs Venkatasami Naidu and Another
Madras High Court · (1913) 25 MLJ 363
Succession Act, 1865 — Section 77
High Courts05 Mar 1913
Bodi Alias Lakshmakka and Others Vs Venkataswami Naidu and Others
Madras High Court · (1915) ILR (Mad) 369
Succession Act, 1865 — Section 77
High Courts05 Mar 1913
Parasurama Pattar Vs Venkatachalam Pattar and Others
Madras High Court · AIR 1914 Mad 661 : (1913) 25 MLJ 561
High Courts05 Mar 1913
Mottayappan alias Selambia Goundan Vs Palani Goundan and Another
Madras High Court · (1915) ILR (Mad) 226 : 20 Ind. Cas. 924 : (1913) 25 MLJ 290
Evidence Act, 1872 — Section 92(1)
High Courts05 Mar 1913
Muthusami Iyer (died) and Others and Annasami Iyer and Others Vs Sree Sreemethanithi Swamiyar Avergal and Others
Madras High Court · 19 Ind. Cas. 694 : (1913) 25 MLJ 393
Limitation Act, 1877 — Article 134
High Courts05 Mar 1913
Muthusamier and Others Vs Sree Sreemethanithi Swamiyar Avergal and Twelve Ors.
Madras High Court · (1915) ILR (Mad) 356
Limitation Act, 1963 — Article 12
High Courts04 Mar 1913
Duvvada China Jagayya Cowdary and Others Vs Probha Narasimham
Madras High Court · 20 Ind. Cas. 832 : (1913) 25 MLJ 15
High Courts04 Mar 1913
Yerakantha Subbiah Vs Dilawar Khan Doulot Joi
Madras High Court · (1913) 24 MLJ 482
High Courts04 Mar 1913
Kummatta Vittil Kunhikutti Haji Vs Reverend Antoni Gower and Others
Madras High Court · (1913) 24 MLJ 472
Transfer of Property Act, 1882 — Section 111
High Courts03 Mar 1913
Raja Rajeswara Dorai alias Muthu Ramalinga Dorai late a minor through his next friend M. Velusami Thevar, declared a Major Vs A.L.A.R.R.M. Arunachellam Chettiar and Another
Madras High Court · (1915) ILR (Mad) 321 : 19 Ind. Cas. 596 : (1913) 24 MLJ 592
Contract Act, 1872 — Section 64, 66
High Courts03 Mar 1913
N. Arthanari Goundan and Another Vs Ramasami Goundan and Others
Madras High Court · 20 Ind. Cas. 304 : (1913) 25 MLJ 8
High Courts03 Mar 1913
Raja Rajeswara Dorai alias Muthuramalinga Dorai late a minor through his next friend M. Veluswami Thevar Declared A Major Vs A.L.A.R.E.M. Arunachellan Chettiar
Madras High Court · (1915) ILR (Mad) 321
Limitation Act, 1963 — Article 91
High Courts28 Feb 1913
B. Tirapayya Minor by guardian T. Ganjayya Vs Mallidi Ramaswami
Madras High Court · 19 Ind. Cas. 362 : (1913) 24 MLJ 428
Limitation Act, 1908 — Section 21
High Courts26 Feb 1913
Rungarazu Sathrurazu and Others Vs Maddura Basappa
Madras High Court · (1913) 24 MLJ 363
Contract Act, 1872 — Section 247
High Courts26 Feb 1913
A. Balasubramania Chetti and Others Vs Swarnammal and Another
Madras High Court · (1915) ILR (Mad) 199 : (1913) 25 MLJ 367
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Feb 1913
Sabapathi Pillai and Others Vs Chockalinga Pillai
Madras High Court · (1913) 25 MLJ 552
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Feb 1913
Natesa Aiyar and Another Vs Appavu Padayachi and Another
Madras High Court · (1915) ILR (Mad) 178
Contract Act, 1872 — Section 19(a)Judicature Act, 1873 — Section 25