High Courts25 Sept 1913
The Manager to The Lessees of The Sivaganga Zamindari Vs Chidambaram Chetti and Others
Madras High Court · (1915) ILR (Mad) 524
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 6 of 17
High Courts24 Sept 1913
Chidambara Chettiar by his Authorized Agent, Ramasami Iyer Vs Vaidilinga Padayachi and Others
Madras High Court · 30 Ind. Cas. 408
High Courts24 Sept 1913
Chidambara Chettiar By His Authorised Agent Ramasami Iyer Vs Vaidilinga Padayachi and Others
Madras High Court · (1915) ILR (Mad) 519
High Courts23 Sept 1913
Vasudeva Aiyar Vs The Devasthanam Committee of Negapatam and T.A. Balakrishna Odayar
Madras High Court · (1915) ILR (Mad) 594 : (1913) 25 MLJ 536
Religious Endowments Act, 1863 — Section 10
High Courts21 Sept 1913
P.V.S. Krishnamurthi Pillai and Another by guardian Kokilambal Ammal Vs P.V.S. Sundaramurthi Pillai and Others
Madras High Court · (1932) 63 MLJ 37
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts19 Sept 1913
Kandalam Rajagopalacharyulu and Others Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1914 Mad 174 : (1915) ILR (Mad) 997
High Courts19 Sept 1913
Adityam Iyer Vs Rama Krishna Iyer and Others
Madras High Court · (1915) ILR (Mad) 514
High Courts19 Sept 1913
Chitibobu Adenna and Others Vs Garimalla Jaggarrayadu
Madras High Court · (1915) 28 MLJ 617
Contract Act, 1872 — Section 4
High Courts19 Sept 1913
Muthurakku Maniagaran Vs Rakkappa Maniagaran and Others
Madras High Court · AIR 1914 Mad 26 : (1914) 26 MLJ 66
Contract Act, 1872 — Section 69
High Courts19 Sept 1913
Gangu Reddi Vs C. Samarapathy Mudali
Madras High Court · (1915) ILR (Mad) 512 : (1913) 25 MLJ 510
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts19 Sept 1913
Adityam Iyer Vs Ramakrishna Aiyar and Others
Madras High Court · (1915) ILR (Mad) 514 : (1913) 25 MLJ 602
Evidence Act, 1872 — Section 92
High Courts18 Sept 1913
N. Venkataranga Row Garu Vs Raja K.V. Narasimha Rao Garu and Others
Madras High Court · (1915) ILR (Mad) 509
High Courts18 Sept 1913
Nayari Venkata Ranga Row Garu Vs Raja Keesara Venkatarama Narasimha Row and Others
Madras High Court · (1914) 26 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts12 Sept 1913
Navajee and Another Vs The Administrator General of Madras and Others
Madras High Court · AIR 1914 Mad 281 : (1915) ILR (Mad) 500
High Courts11 Sept 1913
Sellappa Koundan Vs Gurumoorti alias Kali Goundan Peria Goundan
Madras High Court · (1914) 27 MLJ 396
High Courts10 Sept 1913
In Re: Meyyaru Ammal and Others
Madras High Court · AIR 1914 Mad 150(2) : 22 Ind. Cas. 721 : (1915) 28 MLJ 132
Criminal Procedure Code, 1898 (CrPC) — Section 144(1)
High Courts10 Sept 1913
K.R.V. Firm Vs Sathyavada Sitharama Swami and Others
Madras High Court · AIR 1914 Mad 609 : (1913) 25 MLJ 501
Contract Act, 1872 — Section 239
High Courts10 Sept 1913
Kamakshamma Vs Emperor
Madras High Court · (1913) 25 MLJ 445
Criminal Procedure Code, 1898 (CrPC) — Section 366
High Courts10 Sept 1913
K.R.V. Firm Vs Sathyavada Seetharamaswami and Others
Madras High Court · (1914) ILR (Mad) 146
Contract Act, 1872 — Section 239