High Courts10 Nov 1913
Ramachariar Vs Dorasami Pillai and Another
Madras High Court · 29 Ind. Cas. 605
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 4 of 17
High Courts07 Nov 1913
Muthu Sastrigal Vs Visvanatha Pandhara Sannadhi, Adhina Kartha of Sri Vedaneswara Swami Koil
Madras High Court · AIR 1914 Mad 657(2) : (1914) 26 MLJ 19
Evidence Act, 1872 — Section 91
High Courts07 Nov 1913
Muthu Sastrigal Vs Visvanatha Pandarasannadhi
Madras High Court · (1915) ILR (Mad) 660
High Courts05 Nov 1913
The Guardian to the Property of the Rajah of Karvetnagar Vs Pandur Govinda Mudali
Madras High Court · AIR 1914 Mad 662 : (1914) 27 MLJ 238
Madras Estates Land Act, 1908 — Section 195
High Courts04 Nov 1913
Swaminatha Pillai Vs Krishna Iyer and Others
Madras High Court · (1915) 28 MLJ 484
High Courts31 Oct 1913
N. Venkataramier and Another Vs Vythilinga Thambiran Avergal The Dakshinam Karwar and Agent of Ambalavana Pandara Sannadhi Avergal
Madras High Court · AIR 1914 Mad 135 : 24 Ind. Cas. 754
High Courts31 Oct 1913
N. Venkataramier and Another Vs Vaithilinga Thambiran The Dakshinam Karwar and Agent of Ambalavana Pandara Sannadhi
Madras High Court · (1915) ILR (Mad) 655 : (1914) 1 LW 89
High Courts30 Oct 1913
Vakkiyil Puthan Veettil Kelu Nair and Others Vs Vakkiyil Puthan Veetil Meenakshi alias Ammu Amma and Others
Madras High Court · (1913) 25 MLJ 586
High Courts29 Oct 1913
Chella Narasiah Vs Sontan Obbayya
Madras High Court · (1913) 25 MLJ 601
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Oct 1913
M.R. Srinivasa Row Vs Pichai Pillai
Madras High Court · (1913) 25 MLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Oct 1913
The Secretary to The Commissioner of Salt Abkari and Separate Revenue Revenue Board Vs Mrs. E.M. Orr and the Bank of Madras
Madras High Court · (1915) ILR (Mad) 646
High Courts24 Oct 1913
The Secretary to the Commissioner of Salt, Abkari and Separate Revenue, Revenue Board Vs Mrs. E.W. Orr and The Bank of Madras
Madras High Court · (1913) 25 MLJ 613
Stamp Act, 1899 — Section 2(17)
High Courts24 Oct 1913
Chinnan and Others Vs Kondam Naidu and Another
Madras High Court · (1914) 1 LW 41 : (1914) 26 MLJ 169
Madras Estates Land Act, 1908 — Section 3(2)(d), 55
High Courts23 Oct 1913
G. Seshamma Vs B.V. Suryanarayana and Another
Madras High Court · (1915) ILR (Mad) 643
High Courts23 Oct 1913
Vathiadath Ahamad Kutti Haji's daughter and Kandar Madathil Assanar's wife Kochu Rabia Vs Vadakke Thalakkal Ahamad's son Abdurahman and Others
Madras High Court · AIR 1914 Mad 267 : 24 Ind. Cas. 106 : (1914) 1 LW 422 : (1914) 26 MLJ 523
High Courts23 Oct 1913
Ponnuswami Pillai died and Others Vs Chokkalingam
Madras High Court · (1913) 25 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 186
High Courts21 Oct 1913
Govinda Chetti and Others Vs Emperor
Madras High Court · (1914) 27 MLJ 928
Criminal Procedure Code, 1898 (CrPC) — Section 144