High Courts10 Dec 1913
R.M.P.S. Muthiah Chettiar and Others Vs Authinamulagi and Others
Madras High Court · AIR 1914 Mad 305 : 22 Ind. Cas. 799 : (1914) 1 LW 203 : (1914) 26 MLJ 225
Provincial Small Cause Courts Act, 1887 — Section 23
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 2 of 17
High Courts05 Dec 1913
Mr. J. Seiber and Another Vs Dainiel Varki
Madras High Court · 25 Ind. Cas. 41
High Courts05 Dec 1913
Manjaya Mudali and Another Vs Shanmuga Mudali and Seven Ors.
Madras High Court · (1915) ILR (Mad) 684
High Courts05 Dec 1913
Nanjaya Mudali and Another Vs Shanmuga Mudali and Others
Madras High Court · AIR 1914 Mad 440(2) : 22 Ind. Cas. 555 : (1914) 26 MLJ 576
Transfer of Property Act, 1882 — Section 43
High Courts04 Dec 1913
In Re: Rangasami Pillai
Madras High Court · (1915) ILR (Mad) 555 : 30 Ind. Cas. 455
High Courts04 Dec 1913
Sayabkhan Sandojai and Another Vs Beebee Khathoo
Madras High Court · 29 Ind. Cas. 587
High Courts02 Dec 1913
Gadigeremula Sunki Reddi Vs Vengal Reddi minor by next Friend and Brother, Nagi Reddi
Madras High Court · 30 Ind. Cas. 391
High Courts02 Dec 1913
Sri Rajah Row Venkata Kumara Mahipati Surya Rao Bahadur Garu, By His Authorized Agent M. Subbarayadu Garu Vs Sri Rajah Rao Subbayamma Rao Bahadur Garu
Madras High Court · 24 Ind. Cas. 484 : (1914) 1 LW 443
High Courts02 Dec 1913
Polaki Latchmana Naidu and Others Vs Dola Geddanna Naidu and Others
Madras High Court · AIR 1914 Mad 111 : 24 Ind. Cas. 377 : (1914) 1 LW 329
High Courts02 Dec 1913
Chempathoor Raman Nambudri Vs Nagalaseri Alias Kudalur Mankal Thuppan Nambudripad and Another
Madras High Court · AIR 1914 Mad 151(1) : 24 Ind. Cas. 870
High Courts28 Nov 1913
Malaya Pillai Nadan Vs Venganan Chetty and Others
Madras High Court · AIR 1914 Mad 100(1) : 24 Ind. Cas. 764 : (1914) 1 LW 180
High Courts26 Nov 1913
Ramanathan Chetty and Others minor by Guardian Alagammai Achi Vs Kasi Visvanathan Chetti and Arunachalam Chetti
Madras High Court · (1914) 26 MLJ 275
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Nov 1913
Ramanathan Chetty and Others Vs Arunachellam Chetty
Madras High Court · AIR 1914 Mad 261 : (1915) ILR (Mad) 766 : (1914) 1 LW 22
High Courts26 Nov 1913
Nallaboltu Bodi Naidu alias Venkatappa Vs Chengama Naidu and Others
Madras High Court · AIR 1914 Mad 640(2) : (1914) 26 MLJ 9
High Courts25 Nov 1913
T.M. Ramaswamy Iyer Vs G. Anapa Thia Pillai
Madras High Court · 24 Ind. Cas. 709 : (1914) 1 LW 100
High Courts24 Nov 1913
Saminatha Pillai Vs Krishna Ayyar and Others
Madras High Court · (1915) ILR (Mad) 548
High Courts24 Nov 1913
Chennama Shettit and Others Vs Krishnayya Setti and Others
Madras High Court · 30 Ind. Cas. 832
High Courts21 Nov 1913
Annasami Sastrial and Others Vs A.S. Ramasami Sastrial and Others
Madras High Court · AIR 1914 Mad 16 : (1915) ILR (Mad) 553
High Courts21 Nov 1913
K. Seetharam Naidu and Others Vs K. Balakrishna Naidu and Others
Madras High Court · AIR 1914 Mad 388 : 22 Ind. Cas. 638 : (1914) 26 MLJ 604
High Courts20 Nov 1913
Sornalinga Mudali Vs Pachai Naickan alias Pachaiyappa Naicken and Others
Madras High Court · AIR 1914 Mad 41 : (1915) ILR (Mad) 680