High Courts20 Nov 1913
S. Srinivasa ayyangar and Others Vs Radhakrishnam Pillai
Madras High Court · (1915) ILR (Mad) 667
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 3 of 17
High Courts20 Nov 1913
In Re: Rosario Quadros
Madras High Court · (1915) ILR (Mad) 551 : 30 Ind. Cas. 453
High Courts20 Nov 1913
In Re: K. Sellandi
Madras High Court · AIR 1914 Mad 149(2) : (1915) ILR (Mad) 552
High Courts20 Nov 1913
Sornalinga Mudaliyar Vs Paitai Naiken alias Pachaiyappa Naiken and Others
Madras High Court · (1914) 26 MLJ 113
Evidence Act, 1872 — Section 92
High Courts18 Nov 1913
M. Subramania Aiyar Vs Vaithinatha Aiyar and Another
Madras High Court · (1915) ILR (Mad) 682 : 31 Ind. Cas. 198
High Courts18 Nov 1913
Subramania Pillai and Another Vs Palaniappa Mudali and Others
Madras High Court · (1914) 26 MLJ 94
Transfer of Property Act, 1882 — Section 101
High Courts17 Nov 1913
Periyasami Kone Vs V.P.R.M. Muthia Chettiar
Madras High Court · (1915) ILR (Mad) 677
High Courts14 Nov 1913
Tumuluri Venkataramayya and Others Vs Madhaburi Lakshmi Narasimhacharlu
Madras High Court · (1914) 26 MLJ 72
High Courts14 Nov 1913
Murugesa Mudali and Others Vs Ramasami Chettiar
Madras High Court · AIR 1914 Mad 668(1) : (1914) 26 MLJ 23
Limitation Act, 1963 — Section 4
High Courts13 Nov 1913
Meethale Vittil Raman Vs Puthulath Ambu and Others
Madras High Court · AIR 1914 Mad 800(1) : 24 Ind. Cas. 95
High Courts13 Nov 1913
Gouse Moideen Saib Vs Muthialu Chettiar and Another
Madras High Court · AIR 1914 Mad 657(1) : (1914) 26 MLJ 36
Madras Estates Land Act, 1908 — Section 131
High Courts13 Nov 1913
A.R. Iswaram Pillai Vs S. Taregan and Others
Madras High Court · AIR 1914 Mad 701 : (1915) ILR (Mad) 753 : (1914) 26 MLJ 127
Trusts Act, 1882 — Section 10
High Courts12 Nov 1913
S. Srinivasa Aiyangar and Others Vs Radhakrishna Pillai
Madras High Court · AIR 1914 Mad 42 : (1915) ILR (Mad) 667 : (1914) 26 MLJ 47
Transfer of Property Act, 1882 — Section 58(c)
High Courts12 Nov 1913
Devaguptayu Bhaskarudu Vs Pamarthy Subbarayadu and the Secretary of State for India in Council
Madras High Court · (1914) 26 MLJ 60
High Courts12 Nov 1913
Budansa Rowther and Another Vs Fatma Bi and Others
Madras High Court · AIR 1914 Mad 192 : 22 Ind. Cas. 697 : (1914) 26 MLJ 260
High Courts12 Nov 1913
D. Bhaskaradu Vs P. Subbarayudu and The Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 674
High Courts11 Nov 1913
T. Varadiah Vs Raja Kumara Venkata Perumal Raja Bahadur Varu
Madras High Court · AIR 1914 Mad 663(2) : (1914) 26 MLJ 83
Transfer of Property Act, 1882 — Section 90
High Courts10 Nov 1913
C. Fakeerappa and Others Vs M. Thippanna and Others
Madras High Court · 30 Ind. Cas. 950
High Courts10 Nov 1913
C. Fakeerappa Vs M. Thippanna and Others
Madras High Court · (1915) ILR (Mad) 664