High Courts21 Oct 1913
P. Lakshmi Narasayya Vs S. P. Narasimhachari
Madras High Court · (1913) 25 MLJ 577
Presidency Towns Insolvency Act, 1909 — Section 103, 104
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 5 of 17
High Courts21 Oct 1913
Thalagara Ramanne and Others Vs Kalagare Gangayya and Others
Madras High Court · (1914) 27 MLJ 132
High Courts17 Oct 1913
Krishnappa Chetty Vs Abdul Khader Saheb and Others
Madras High Court · 25 Ind. Cas. 11 : (1914) 26 MLJ 449
High Courts17 Oct 1913
Zainab Bee Vs The Official Assignee of Madras
Madras High Court · 24 Ind. Cas. 513
High Courts16 Oct 1913
Kuthalidatt Narayanan Moothad and Others Vs The Cochin Sirkar
Madras High Court · (1915) ILR (Mad) 635 : (1913) 25 MLJ 621
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts15 Oct 1913
Ayyakutti Mankondan Vs Periasawmi Koundan and Others
Madras High Court · AIR 1914 Mad 121(2) : 24 Ind. Cas. 771 : (1914) 1 LW 31 : (1916) 30 MLJ 404
High Courts14 Oct 1913
Karuppan Ambalagaram (died) and Others Vs Mahammad Sakuth Levvai
Madras High Court · (1914) 26 MLJ 74
Contract Act, 1872 — Section 70
High Courts13 Oct 1913
Ottapurakkal Thayath Suppi and Others Vs Sayid Alabi Masaber Koya alias Koya Kunhi Koya
Madras High Court · (1914) 26 MLJ 37
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1(r)
High Courts10 Oct 1913
Batchu Ramayya Vs Dhara Satchi
Madras High Court · (1913) 25 MLJ 635
Transfer of Property Act, 1882 — Section 43
High Courts10 Oct 1913
Ramalinga Naryana Rama Pundia Chinna Thambiar, Zemindar of Sivagiri Vs Michael alias Sankaralingam and Others
Madras High Court · (1915) ILR (Mad) 629 : (1913) 25 MLJ 608
Madras Estates Land Act, 1908 — Section 112, 54
High Courts10 Oct 1913
Mahaboob Sarafarajawant Sri Raja Partha Sarathy Appa Rao Bahadur Zamindar Garu Vs The Secretary of State
Madras High Court · (1915) ILR (Mad) 620
High Courts10 Oct 1913
Mahaboob Sarafarajawant Sri Raja Parthasarathy Appa Rao Bahadur Zamindar Garu Vs The Secretary of State for India in Council and Others
Madras High Court · (1914) 26 MLJ 39
Evidence Act, 1872 — Section 106
High Courts09 Oct 1913
A. Suryanarayana Vs A. Patanna and Others
Madras High Court · (1915) ILR (Mad) 608
High Courts09 Oct 1913
Adusumilli Suryanarayana and Another Vs Atchuta Potanna and Others, Battula Seshayya and Kosuri Venkataratnam and Others
Madras High Court · (1914) 26 MLJ 99
Madras Estates Land Act, 1908 — Section 6(2)
High Courts07 Oct 1913
Krishnappa Chetty Vs Abdul Khader Saheb and Others
Madras High Court · (1915) ILR (Mad) 535 : 25 Ind. Cas. 11
High Courts26 Sept 1913
K.J.V.V. Venkatapathi Nayanivaru Vs Mahomed Sahib and Others
Madras High Court · (1915) ILR (Mad) 531 : 30 Ind. Cas. 430
High Courts25 Sept 1913
In Re: Mohidin Bacha Saheb
Madras High Court · (1914) 27 MLJ 594
Penal Code, 1860 (IPC) — Section 352, 379
High Courts25 Sept 1913
Kunhu Kutti Ammah Vs Mallapratu alias N.M. Kesavan Nambudri Karnavan And Manager of The Illom and Others
Madras High Court · (1915) ILR (Mad) 527
High Courts25 Sept 1913
Manager to the Lessees of the Shivagunga Zemindary Vs Chidambaram Chetti and Others
Madras High Court · (1913) 25 MLJ 641
Madras Estates Land Act, 1908 — Section 42(2)
High Courts25 Sept 1913
In Re: Mohideen Batcha Sahib
Madras High Court · (1913) 25 MLJ 484
Penal Code, 1860 (IPC) — Section 352