High Courts31 Jan 1913
Santhana Sooramma and Another Vs Santhana Mangayya
Madras High Court · 18 Ind. Cas. 1006
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 15 of 17
High Courts31 Jan 1913
Pusuluri Varahaswami Vs Mantena Ramachandra Raju
Madras High Court · (1915) ILR (Mad) 138 : (1913) 24 MLJ 298
Transfer of Property Act, 1882 — Section 6(e)
High Courts30 Jan 1913
Ramana Gounden Vs Ramalinga Mudaliar and Others
Madras High Court · 20 Ind. Cas. 827 : (1913) 25 MLJ 24
High Courts30 Jan 1913
Iyyadurai Gurukkal and Others Vs Ramasawmy Gurukkal and Others
Madras High Court · 18 Ind. Cas. 475
High Courts29 Jan 1913
The Secretary of State for India Vs The Rajah of Pittapur
Madras High Court · 19 Ind. Cas. 667 : (1913) 24 MLJ 530
Evidence Act, 1872 — Section 106
High Courts24 Jan 1913
The Secretary of State for India in Council by the Collector of Ganjam Vs K. Janakiramayya and Others
Madras High Court · (1914) ILR (Mad) 322
Limitation Act, 1963 — Article 131
High Courts24 Jan 1913
Kandappa Achary Vs Pathipati Vengama Naidu
Madras High Court · AIR 1914 Mad 591 : 20 Ind. Cas. 634 : (1913) 25 MLJ 42
High Courts24 Jan 1913
The Secretary of State for Indian in Council by the Collector of Ganjam Vs Kannepalli Janakiramayya and Others
Madras High Court · (1913) 24 MLJ 365
Easements Act, 1882 — Section 7
High Courts22 Jan 1913
Joshyam Narayaniah Vs Uppu Madhava Row and Others
Madras High Court · 18 Ind. Cas. 362
High Courts22 Jan 1913
Subramania Mudeliar and Others Vs K.J. Ranganathan Chettyar and Others
Madras High Court · 18 Ind. Cas. 506
High Courts22 Jan 1913
V. Subramania Mudaliar and Another Vs K. Ranganatham Chettiar and Others
Madras High Court · (1913) 24 MLJ 301
High Courts22 Jan 1913
Subramania Mudaliar Vs Ranganathan Chettiar and Others
Madras High Court · (1921) ILR (Mad) 114
High Courts20 Jan 1913
Munisami Mudaly Vs Abbu Reddy and Others
Madras High Court · (1915) ILR (Mad) 705 : (1914) 27 MLJ 740
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts17 Jan 1913
Nathuram Sivagi Seltuley Muktyur Heergi Ramgi Seltu and Another Vs Krishna Kammolthy
Madras High Court · 18 Ind. Cas. 1008
High Courts17 Jan 1913
The Public Prosecutor Vs Kannammal
Madras High Court · 18 Ind. Cas. 257 : (1913) 24 MLJ 211
High Courts17 Jan 1913
Muthu K.R.V. Alagappa Chetty Vs Dasappa Chettiar and Others
Madras High Court · 18 Ind. Cas. 332
High Courts17 Jan 1913
Peri Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Mardaraja Deo Garu by guardian, the Collector of Ganjam
Madras High Court · 18 Ind. Cas. 308
High Courts17 Jan 1913
P. Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Mardaraja Deo Garu (Minor by Guardian, The Collector of Ganjam, the Defendant Legal Representative)
Madras High Court · AIR 1914 Mad 585 : (1914) ILR (Mad) 319