High Courts17 Dec 2015Dismissed
The Commissioner, Kancheepuram Municipaliaty Vs Hotel Baboo Surya
Madras High Court · (2016) 1 MLJ 177
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 2 of 204
High Courts17 Dec 2015Disposed Off
Prince Immanuvel Alexander Vs The Executive Officer and Others
Madras High Court · (2015) 12 MAD CK 0086
High Courts17 Dec 2015Dismissed
Baby and Others Vs Velkannan and Others
Madras High Court · (2015) 12 MAD CK 0084
High Courts17 Dec 2015Allowed
P. Jayalakshmi Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0024
High Courts17 Dec 2015Dismissed
Madhavan and Others Vs State
Madras High Court · (2015) 12 MAD CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 149, 302, 304(2), 324
High Courts17 Dec 2015Dismissed
Kanchi Silk Palace Vs The Employees State Insurance Corporation
Madras High Court · (2015) 12 MAD CK 0015
Constitution of India, 1950 - Article 14Employees State Insurance Act, 1948 - Section 1(5), 44(2), 45A, 45AA, 75
High Courts16 Dec 2015
M. Vijayakumar and Others Vs The Inspector General of Registration and Others
Madras High Court · (2015) 12 MAD CK 0122
Tamil Nadu Societies Registration Act, 1975 - Section 34, 36
High Courts16 Dec 2015Dismissed
Kripa Outdoor Publicity Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2016) 53 GST 457 : (2016) 41 STR 802
Central Excises and Salt Act, 1944 - Section 35(G)(1)Finance Act, 1994 - Section 68, 76, 80
High Courts16 Dec 2015
Commissioner of Income Tax, Chennai Vs Balaha Chemicals Agencies
Madras High Court · (2015) 12 MAD CK 0114
Income Tax Act, 1961 - Section 133A, 260A, 271(1), 271(1)(c)
High Courts16 Dec 2015Dismissed
Kathiresan Vs The State
Madras High Court · (2016) 1 MLJ(Cri) 325
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 327, 327(2), 327(3)Evidence Act, 1872 - Section 155Penal Code, 1860 (IPC) - Section 354, 366, 366A, 376, 376(1)
High Courts16 Dec 2015Allowed
P. Sakthivel and Others Vs The Project Director, Project Implementation Unit, National Highways Authority of India (NHAI) and Others
Madras High Court · (2015) 12 MAD CK 0085
National Highways Act, 1956 - Section 3G
High Courts16 Dec 2015Partly Allowed
Vignesh Vs The State
Madras High Court · (2015) 12 MAD CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 377, 511
High Courts16 Dec 2015
P. Prabin and Others Vs The Superintendent of Police and Others
Madras High Court · (2015) 12 MAD CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 107
High Courts16 Dec 2015Allowed
Govindan and Others Vs State by Inspector of Police
Madras High Court · (2016) 1 MLJ(Cri) 459
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306
High Courts16 Dec 2015Dismissed
Tamil Nadu Water Supply and Drainage Board and Others Vs IVRCL Infrastructures and Projects Ltd.
Madras High Court · (2015) 12 MAD CK 0047
Evidence Act, 1872 - Section 65
High Courts16 Dec 2015Allowed
S. Jayalakshmi and Others Vs The District Collector, Erode District and Others
Madras High Court · (2015) 12 MAD CK 0046
National Highways Act, 1956 - Section 3G, 3G(5), 3G(6)
High Courts15 Dec 2015Allowed
Vaikundam Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0117
Penal Code, 1860 (IPC) - Section 114, 294(b), 307, 341, 387
High Courts15 Dec 2015Allowed
P. Sumathi Vs K. Krishna Gounder and Others
Madras High Court · (2016) 1 LW 522
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 26(2), Order 21 Rule 35, Order 21 Rule 35(3), Order 21 Rule 97Tamil Nadu Co-operative Societies Act, 1983 - Section 143(b), 144, 152(1)(a), 167, 2(16)
High Courts15 Dec 2015Dismissed
T.S. Sooriyanarayanamoorthy Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0104
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 120-B
High Courts15 Dec 2015
N. Vanjimuthu Vs The Competent Authority & Commissioner of Land Administration, DRO and Others
Madras High Court · (2016) 1 LW 436 : (2016) 1 MLJ 32
Civil Procedure Code, 1908 (CPC) - Section 64Limitation Act, 1963 - Section 10, 11, 12, 13, 14Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 - Section 15(1), 3, 4, 4(3), 4(4)