High Courts08 Dec 2015Allowed
Mohan Vs State by Inspector of Police
Madras High Court · (2015) 12 MAD CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114A, 114-APenal Code, 1860 (IPC) - Section 376
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 5 of 204
High Courts08 Dec 2015Dismissed
Thiru. B. Muniappa Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0053
Land Acquisition Act, 1894 - Section 11, 3, 4, 6, 9
High Courts08 Dec 2015Allowed
The State of Tamil Nadu and Others Vs M. Raja and Others
Madras High Court · (2015) 12 MAD CK 0041
High Courts08 Dec 2015Disposed Off
D. Krishnamoorthi Vs Tamil Nadu State Transport Corporation and Others
Madras High Court · (2015) 12 MAD CK 0029
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 47(1)
High Courts08 Dec 2015Disposed Off
M/s. National Insurance Co. Ltd. Vs Lingadurai
Madras High Court · (2016) 1 TNMAC 417
High Courts07 Dec 2015Dismissed
Pondicherry Hindustan Level Thozhilalar Sangam Vs The Secretary to the Government, Labour Department, Government of Puducherry and Others
Madras High Court · (2015) 12 MAD CK 0102
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1), 10(3), 12(5)
High Courts07 Dec 2015
James Srinivasan and Others Vs The Inspector of Police, District Crime Branch, Karur
Madras High Court · (2015) 12 MAD CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 406
High Courts07 Dec 2015Disposed Off
T.G. Navaneetha Krishnan and Others Vs T.G.R. Vasanthakumar
Madras High Court · (2015) 12 MAD CK 0093
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 151Constitution of India, 1950 - Article 20, 227Specific Relief Act, 1963 - Section 28
High Courts07 Dec 2015
K. Rathinavel Mudaliar and R. Selvaraj Mudaliar Vs The Commercial Tax Officer
Madras High Court · (2015) 12 MAD CK 0074
Constitution of India, 1950 - Article 226Tamil Nadu Value Added Tax Act, 2006 - Section 27, 27(3), 3(5)
High Courts07 Dec 2015Allowed
R. Jeyasudha Vs State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0065
Tamil Nadu Prohibition Act, 1937 - Section 4, 4(1)(aaa), 4(1)(i), 4(1-A)
High Courts07 Dec 2015Dismissed
Arockiamatha Transport Vs The Managing Director, Tamil Nadu Civil Supplies Corporation and Others
Madras High Court · (2015) 12 MAD CK 0055
High Courts07 Dec 2015
Tvl. Sri Ram Trading Company Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 12 MAD CK 0035
Constitution of India, 1950 - Article 226
High Courts04 Dec 2015Disposed Off
S. Sankar Ganesh Vs The Superintendent of Police, Dindigul District and Others
Madras High Court · (2015) 12 MAD CK 0100
Constitution of India, 1950 - Article 14, 162, 19(1)(a), 19(1)(b), 21
High Courts04 Dec 2015Dismissed
Erulapillai and Others Vs Kandasamy Pillai and Others
Madras High Court · (2015) 12 MAD CK 0073
Evidence Act, 1872 - Section 110
High Courts04 Dec 2015Allowed
Dr. Senthil Raj Meenrajan Vs Vishali Vanniarajan
Madras High Court · (2016) 3 MadWN(Civil) 44
High Courts03 Dec 2015Dismissed
S. Anandhan Vs The Secretary, Election Commission of India and Others
Madras High Court · (2016) 1 CTC 1 : (2016) 1 LW 301 : (2016) 1 MLJ 143
Constitution of India, 1950 - Article 226, 327, 328, 329(a), 330Delimitation Act, 2002 - Section 10(1), 10(2), 8, 9, 9(1)(c)Delimitation Commission Act, 1962 - Section 10(1)
High Courts03 Dec 2015Disposed Off
M. Karuppasamy Vs The Director of Collegiate Education and Others
Madras High Court · (2015) 12 MAD CK 0070
High Courts03 Dec 2015Dismissed
The Oriental Insurance Company Limited, Namakkal Vs S. Radha and Others
Madras High Court · (2015) 12 MAD CK 0069
Motor Vehicles Act, 1988 - Section 163A, 163-A
High Courts03 Dec 2015Allowed
V. Raju Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 12 MAD CK 0059
Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 307, 392