High Courts01 Dec 2015Disposed Off
D. Jaganathan Vs D. Damodharan
Madras High Court · (2016) 1 MadWN(Civil) 263
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 7 of 204
High Courts01 Dec 2015Partly Allowed
T. Chinnaraj Vs T. Rangasamy
Madras High Court · (2016) 1 MadWN(Civil) 113
High Courts01 Dec 2015Disposed Off
Managing Director, Tamil Nadu State Transport Corporation KUM Ltd. Vs Nagamalli
Madras High Court · (2017) ACJ 803 : (2016) 1 TNMAC 596
Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 340Motor Vehicles Act, 1988 - Section 169(1)
High Courts30 Nov 2015Allowed
M. Chitra Mary Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0145
High Courts30 Nov 2015Allowed
Sakthikumar Vs State
Madras High Court · (2015) 11 MAD CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313
High Courts30 Nov 2015Allowed
K.P. Rajendran Vs The Director, Drugs Control Department and Others
Madras High Court · (2015) 11 MAD CK 0110
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(1)
High Courts30 Nov 2015
Cheran Cements Limited Vs The Joint Commissioner (CT), Trichy Division and Others
Madras High Court · (2016) 1 MLJ 1 : (2016) WritLR 41
Tamil Nadu General Sales Tax Act, 1959 - Section 13(2), 16D, 16-D, 24(3)Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2008 - Section 7, 7(b)Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2010 - Section 1, 12, 2, 3, 4
High Courts30 Nov 2015Disposed Off
The Managing Director Tamil Nadu State Transport Corporation Vs Porkai Pandian and Others
Madras High Court · (2015) 11 MAD CK 0046
High Courts30 Nov 2015Allowed
The Inspector General of Registration and Others Vs J. Barathan
Madras High Court · (2016) 1 CTC 369 : (2016) 1 LW 462 : (2015) 8 MLJ 769 : (2016) WritLR 57
Constitution of India, 1950 - Article 141Contract Act, 1872 - Section 201, 202, 203, 204, 205General Clauses Act, 1897 - Section 23
High Courts30 Nov 2015Dismissed
V. Akkammal Vs Kee Pee Yes (Trust) and Others
Madras High Court · (2015) 11 MAD CK 0012
Limitation Act, 1963 - Section 5Trusts Act, 1882 - Section 47, 48, 49
High Courts30 Nov 2015Dismissed
V. Sulochana Vs Kee Pee Yes (Trust) and Others
Madras High Court · (2015) 11 MAD CK 0010
Limitation Act, 1963 - Section 5Trusts Act, 1882 - Section 47, 48, 49
High Courts30 Nov 2015Dismissed
Ishad Ahamed Vs State
Madras High Court · (2016) 1 MLJ(Cri) 385
Arms Act, 1959 - Section 25(1)(a), 25(1)(b), 25(1b), 25(1-B)(a), 3Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Evidence Act, 1872 - Section 32, 6
High Courts30 Nov 2015Dismissed
V. Vinod Kumar Vs V. Arunadevi
Madras High Court · (2016) 1 MLJ(Cri) 1
Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 32Contract Act, 1872 - Section 11
High Courts30 Nov 2015Disposed Off
V. Akkammal Vs Kee Pee Yes (Trust)
Madras High Court · (2016) 2 MadWN(Civil) 358
Specific Relief Act, 1963 - Section 19Trusts Act, 1882 - Section 47, Section 48
High Courts30 Nov 2015Dismissed
Sakthikumar Vs State, represented by Inspector of Police
Madras High Court · (2015) 3 MadWNCri 530
High Courts27 Nov 2015Dismissed
Haritha Constructions and Logistics Vs The Block Development Officer and Others
Madras High Court · (2015) 11 MAD CK 0144
Constitution of India, 1950 - Article 226
High Courts27 Nov 2015Disposed Off
D. Poyyamozhi Vs The Management of State Express Transport Corporation (Tamil Nadu) Ltd. and Others
Madras High Court · (2015) 11 MAD CK 0143
High Courts27 Nov 2015
G. Justus Abraham Vs State
Madras High Court · (2015) 11 MAD CK 0141
Immoral Traffic (Prevention) Act, 1956 - Section 2(3), 4(1), 5(1), 5(1)(d), 7Penal Code, 1860 (IPC) - Section 376
High Courts27 Nov 2015Dismissed
T.K. Shanmugam Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 8 MLJ 513
Constitution of India, 1950 - Article 21, 226, 51-A(g)
High Courts27 Nov 2015
The Secretary, Virudhunagar Hindu Nadars' Senthikumara Nadar College Committee, Virudhunagar+¦26 001 and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0116
Constitution of India, 1950 - Article 226Information Technology Act, 2000 - Section 67Limitation Act, 1963 - Section 5