High Courts27 Nov 2015Allowed
Kutti Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0108
Penal Code, 1860 (IPC) - Section 392, 397
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 8 of 204
High Courts27 Nov 2015Dismissed
S. Selvaraj Vs Ramjanally Ebrahimcurrim Chatriwala Trust and Others
Madras High Court · (2015) 8 MLJ 787
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 31 Rule 1, 100
High Courts27 Nov 2015
The Executive Officer, Ettayapuram Special Village Panchayat and Others Vs E. Thangasamy Raja and Others
Madras High Court · (2016) 1 LW 423 : (2016) WritLR 16
General Clauses Act, 1897 - Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 114(1), 114(2)Tamil Nadu District Municipalities Act, 1920 - Section 259, 262, 262(3), 267-A, 267-A(1)
High Courts27 Nov 2015Dismissed
P. Chandramohan Vs The Madurai Kamaraj University and Others
Madras High Court · (2015) 11 MAD CK 0047
High Courts27 Nov 2015
C.K. Rajappa and Others Vs M. Ganesan and Others
Madras High Court · (2016) 1 MLJ(Cri) 475
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 158, 190(1)(a), 220Penal Code, 1860 (IPC) - Section 406, 417, 420, 468, 471
High Courts27 Nov 2015Partly Allowed
The Managing Director, Tamilnadu State Transport Corporation Vs Easu Mary and Others
Madras High Court · (2015) 11 MAD CK 0011
High Courts26 Nov 2015Allowed
Anilkumar Vs The Station House Officer
Madras High Court · (2016) 1 MLJ(Cri) 607 : (2016) 1 MLJ(Cri) 290
Criminal Procedure Code, 1973 (CrPC) - Section 207, 209Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 302
High Courts26 Nov 2015Disposed Off
E. Sivakumar and Others Vs The District Collector, Erode District
Madras High Court · (2015) 11 MAD CK 0103
Constitution of India, 1950 - Article 226
High Courts26 Nov 2015Allowed
S. Jeevan Vs The Assistant Commissioner of Police and Others
Madras High Court · (2015) 11 MAD CK 0056
Constitution of India, 1950 - Article 19(1)(a), 32
High Courts26 Nov 2015
A.M.S. Shihabuddin and Others Vs The Tamil Nadu Wakf Board and Others
Madras High Court · (2015) 8 MLJ 802
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts26 Nov 2015
M. Sundararaj and Others Vs Reserve Bank of India and Others
Madras High Court · (2016) 2 MLJ 232
Banking Regulation Act, 1949 - Section 12(2), 12B, 12-B, 12B(3), 35-A
High Courts26 Nov 2015Allowed
M. Bala Gurusamy Vs The District Magistrate and The District Collector
Madras High Court · (2015) 11 MAD CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 133, 138, 138(2), 141, 141(2)Penal Code, 1860 (IPC) - Section 304(ii), 336, 337, 338Tamil Nadu Town and Country Planning Act, 1971 - Section 56
High Courts25 Nov 2015
Ramesh and Others Vs Chandran and Others
Madras High Court · (2015) 11 MAD CK 0139
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts25 Nov 2015Partly Allowed
Kattari and Others Vs State
Madras High Court · (2015) 11 MAD CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 109, 305, 376, 506(2), 506(ii)
High Courts25 Nov 2015Dismissed
S.K. Sundaram Vs The District Revenue Officer and Others
Madras High Court · (2015) 11 MAD CK 0101
High Courts25 Nov 2015Dismissed
The Management of Simpson & Company Ltd. and Others Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (2016) 1 LLJ 170 : (2016) 1 LLN 443
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(rr), 2(s)
High Courts25 Nov 2015Allowed
Shevvapet Sowrashtra Sangam Vs Saroja
Madras High Court · (2015) 11 MAD CK 0059
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 9
High Courts25 Nov 2015Dismissed
V.P.R. Varadharajan and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0058
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(1), 11(1), 11(3), 11(5)
High Courts25 Nov 2015Allowed
Kempaiya and Others Vs The District Collector, Dharmapuri District and Others
Madras High Court · (2015) 11 MAD CK 0029
Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 - Section 4, 4(1), 4(2), 4(3)(b)
High Courts25 Nov 2015Dismissed
Prime Technologies and Others Vs Hamsa Watch Glass Pvt. Ltd.
Madras High Court · (2015) 8 MLJ 795
Arbitration and Conciliation Act, 1996 - Section 65, 66, 67, 68, 69Micro, Small and Medium Enterprises Development Act, 2006 - Section 17, 18, 18(2), 19, 2(n)