High Courts24 Nov 2015Disposed Off
Chennaiyan Vs The State rep. by The Inspector of Police Pochampalli Police Station
Madras High Court · (2015) 3 MadWNCri 563
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 10 of 204
High Courts24 Nov 2015Dismissed
The Managing Director Tamil Nadu State Transport Corporation (Villupuram) Limited Vs Selvi
Madras High Court · (2016) 1 TNMAC 398
High Courts23 Nov 2015Dismissed
Door Solutions and Others Vs R. Satheesh Kumar and Others
Madras High Court · (2015) 11 MAD CK 0134
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Nov 2015
T.A. Mohan Vs N. Jitendra Kumar and Others
Madras High Court · (2015) 11 MAD CK 0129
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 8 Rule 1Partition Act, 1893 - Section 4Transfer of Property Act, 1882 - Section 44
High Courts23 Nov 2015
A. Kishore and Others Vs The Director of School Education and Others
Madras High Court · (2015) 11 MAD CK 0107
High Courts23 Nov 2015Disposed Off
S.R. Sridhar Vs Venkitapathy and Others
Madras High Court · (2015) 11 MAD CK 0106
High Courts23 Nov 2015
K. Rajeswari Vs Padmavathi and Others
Madras High Court · (2015) 11 MAD CK 0095
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 6 Rule 1
High Courts23 Nov 2015Partly Allowed
Vadivel Vs State
Madras High Court · (2015) 11 MAD CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 313Tamil Nadu Public Property (Prevention of Damages and Loss) Act, 1992 - Section 3(1)
High Courts23 Nov 2015
Narasa Reddy Kondlapudi and Others Vs The Andhra Social & Cultural Association
Madras High Court · (2015) 11 MAD CK 0032
Tamil Nadu Societies Registration Act, 1975 - Section 28
High Courts23 Nov 2015Allowed
J. Vijayakumar Vs K. Srinivasan
Madras High Court · (2015) 11 MAD CK 0020
Civil Procedure Code, 1908 (CPC) - Order 34 Rule 34, Order 6 Rule 17, Order 7 Rule 11, 34
High Courts20 Nov 2015Dismissed
M. Rajan and Others Vs Oil and Natural Gas and Others
Madras High Court · (2016) 1 LLJ 548
Constitution of India, 1950 - Article 12, 136, 14, 16, 162Industrial Disputes Act, 1947 - Section 10, 10(1), 18, 18(1), 18(3)(d)
High Courts20 Nov 2015Dismissed
Sree Gokulam Chit & Finance Co. (P) Ltd. Vs S. Shanthi
Madras High Court · (2016) 1 MLJ(Cri) 570
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Nov 2015Allowed
S. Sundarsanakumari Vs The Commissioner Hindu Religious & Charitable Endowment and Others
Madras High Court · (2015) 11 MAD CK 0133
High Courts20 Nov 2015Dismissed
T.T.C. Cheran Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 1 LW 481 : (2016) 1 MLJ 385
Constitution of India, 1950 - Article 243-ITamil Nadu Panchayats Act, 1994 - Section 185, 185(a), 185(b), 186, 187
High Courts20 Nov 2015Partly Allowed
The Management Tamil Nadu State Transport Corporation (Salem) Ltd. Vs The Presiding Officer Labour Court, Salem and Others
Madras High Court · (2015) 11 MAD CK 0051
High Courts20 Nov 2015Allowed
G. Pushpam Vs The Superintending Engineer, TNEB
Madras High Court · (2015) 11 MAD CK 0045
High Courts20 Nov 2015Allowed
Dhavamani Vs The Secretary to Government of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0027
High Courts20 Nov 2015Dismissed
Thanthi Trust Vs Apex Agencies and Others
Madras High Court · (2015) 5 LW 896 : (2016) 1 RCR(Rent) 150
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)Limitation Act, 1963 - Section 3, 9Tamil Nadu Buildings (Lease and Rent Control) Validation of Proceedings Act, 1971 - Section 2, 2(8)
High Courts19 Nov 2015Dismissed
N. Manigandan and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0128
Constitution of India, 1950 - Article 309