High Courts19 Nov 2015Disposed Off
T. Khyoom Basha Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0053
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 11 of 204
High Courts19 Nov 2015Dismissed
Mahalakshmi Vs Ramakrishnan Naidu
Madras High Court · (2016) 1 MadWN(Civil) 24
High Courts18 Nov 2015
The Correspondent-cum-Secretary Vs M. Mohankani and Others
Madras High Court · (2016) 1 LW 454 : (2016) 1 MLJ 496
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3AConstitution of India, 1950 - Article 227, 30(1)
High Courts18 Nov 2015Dismissed
Kousalya Vs The District Collector and Others
Madras High Court · (2015) 11 MAD CK 0104
Land Acquisition Act, 1894 - Section 18, 18(1), 28(A)(3), 28A, 28-A
High Courts18 Nov 2015Disposed Off
Urimam Petra Kaikari Vyaparigal Podhu Nala Sangham and Others Vs The Member Secretary & Chief Executive Officer, Chennai Metropolitan Development Authority and Others
Madras High Court · (2015) 11 MAD CK 0094
Constitution of India, 1950 - Article 226Tamil Nadu Societies Registration Act, 1975 - Section 16, 44(1), 44(3)(b), 44(4)
High Courts18 Nov 2015Allowed
Ranjit Vs State
Madras High Court · (2015) 11 MAD CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304(B), 306, 498-A
High Courts18 Nov 2015
Ayyanar Vs State
Madras High Court · (2016) 1 MLJ(Cri) 308
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 341, 376, 376(2)(f), 448, 506(i)
High Courts18 Nov 2015Allowed
S. Vinoth Vs The Secretary to Government, School Education Department, State of Tamil Nadu and Others
Madras High Court · (2016) 1 LW 929
High Courts18 Nov 2015
Leder Fx Vs The Deputy Commercial Tax Officer, Vepery Assessment Circle
Madras High Court · (2015) 11 MAD CK 0033
Tamil Nadu General Sales Tax Act, 1959 - Section 16(2)
High Courts18 Nov 2015Dismissed
S.A. Hakim Vs The District Collector, Dindigul District and Others
Madras High Court · (2016) 1 LW 535
Constitution of India, 1950 - Article 14, 300AElectricity (Supply) Act, 1948 - Section 42Electricity Act, 1910 - Section 10, 12, 12(2), 12(4), 13
High Courts17 Nov 2015Dismissed
V. Juvalamukhi and Others Vs The District Magistrate-cum-District Collector, Coimbatore and Others
Madras High Court · (2016) AIR (Mad) 56
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 107, 111, 65-A
High Courts17 Nov 2015
A. Gowdhaman Vs Sheela Balakrishnan and Others
Madras High Court · (2015) 11 MAD CK 0034
High Courts16 Nov 2015Disposed Off
NLC Labour Staff Union (CITU) and Others Vs NLC Limited and Others
Madras High Court · (2015) 11 MAD CK 0126
High Courts16 Nov 2015Dismissed
TWAD, Tamil Nadu Water Supply and Drainage Board Vs R. Thirumalai Kumar and Others
Madras High Court · (2015) 11 MAD CK 0092
High Courts16 Nov 2015Allowed
Chandran and Others Vs The State
Madras High Court · (2016) 1 MLJ(Cri) 589
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 498(A)
High Courts16 Nov 2015Allowed
Poomalai Vs The State
Madras High Court · (2016) 1 MLJ(Cri) 593
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts16 Nov 2015Dismissed
P. Sundarajan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0066
Land Acquisition Act, 1894 - Section 4(1), 6
High Courts16 Nov 2015
Manikandan Tyres Vs The Assistant Commissioner (CT), Sankari
Madras High Court · (2015) 11 MAD CK 0065
Constitution of India, 1950 - Article 14, 19(1)(g)Tamil Nadu Value Added Tax Act, 2006 - Section 19(20), 22(2), 84, 84(4)
High Courts16 Nov 2015Dismissed
P. Satheesh Kumar Vs The Superintendent of Police and Others
Madras High Court · (2015) 11 MAD CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 Nov 2015Dismissed
Kaliyappan Vs The State
Madras High Court · (2016) 1 MLJ(Cri) 585
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(1), 450