High Courts06 Nov 2015Allowed
Subbammal Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 1 MLJ(Cri) 350
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(A), 20(b)(ii)(B), 8(c)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 12 of 204
High Courts06 Nov 2015Dismissed
Palaniappap Gounder and Others Vs Singaravelan and Others
Madras High Court · (2015) 11 MAD CK 0122
Transfer of Property Act, 1882 - Section 11
High Courts06 Nov 2015Allowed
Hussain A. Jodhpurwala Vs Yusuf A. Jodhpurwala and Others
Madras High Court · (2015) 6 CTC 481 : (2015) 5 LW 428 : (2015) 8 MLJ 593
Succession Act, 1925 - Section 211, 211(1), 212, 213, 278
High Courts06 Nov 2015Allowed
Revathi Vs The District Collector and District Magistrate and Others
Madras High Court · (2015) 11 MAD CK 0089
Penal Code, 1860 (IPC) - Section 328, 420, 468, 471
High Courts06 Nov 2015Dismissed
C. Jayasiva Vs State
Madras High Court · (2016) 1 MLJ(Cri) 581
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts06 Nov 2015Allowed
V.E. Muthiah and Others Vs The State and Others
Madras High Court · (2015) 11 MAD CK 0087
High Courts06 Nov 2015Allowed
N. Muthusamy Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0070
Penal Code, 1860 (IPC) - Section 201, 203, 302
High Courts06 Nov 2015Dismissed
N. Adaikalam Vs The Superintendent of Police, Pudukkottai District and Others
Madras High Court · (2015) 11 MAD CK 0069
High Courts06 Nov 2015Partly Allowed
Chella Muthukumar Vs State by Deputy Superintendent of Police, Sirkali
Madras High Court · (2015) 11 MAD CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 506(i)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts06 Nov 2015Allowed
Saranya Vs State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 436, 437Penal Code, 1860 (IPC) - Section 341, 379, 380, 387, 392
High Courts06 Nov 2015
Dhayal Vs State of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0041
Constitution of India, 1950 - Article 21, 226Penal Code, 1860 (IPC) - Section 109, 120(b), 147, 148, 302Prisoners Act, 1900 - Section 29
High Courts06 Nov 2015
Andasu Ravinder and Others Vs The State and Others
Madras High Court · (2015) 11 MAD CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(4), 281, 306, 463Penal Code, 1860 (IPC) - Section 306
High Courts06 Nov 2015
M. Selvaraj and Others Vs State
Madras High Court · (2015) 11 MAD CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 248(2), 313, 428Penal Code, 1860 (IPC) - Section 120(B), 120-B, 420, 467, 468
High Courts05 Nov 2015Dismissed
N.M. Narasimha Rao and Others Vs The Inspector of Police, E4 Police Station and Others
Madras High Court · (2015) 11 MAD CK 0123
Mental Health Act, 1987 - Section 50, 51, 52, 53, 54Penal Code, 1860 (IPC) - Section 406, 498A, 498-A, 506(ii)
High Courts05 Nov 2015
In Re: P. Dharmaraj and Ors.
Madras High Court · (2015) 8 MLJ 530
Constitution of India, 1950 - Article 226
High Courts05 Nov 2015Allowed
S. Natarajan Vs The Union Territory of Pondicherry and Others
Madras High Court · (2015) 11 MAD CK 0120
Negotiable Instruments Act, 1881 (NI) - Section 138, 142Penal Code, 1860 (IPC) - Section 120B, 212, 34, 406, 409Pondicherry Protection of Interests of Depositors in Financial Establishment Act, 2004 - Section 10, 3
High Courts05 Nov 2015Dismissed
Rhizome Distilleries Pvt. Ltd. Vs Union of India and Others
Madras High Court · (2016) AIR (Mad) 4 : (2015) 5 LW 501 : (2015) 8 MLJ 540 : (2016) 65 PTC 132
Constitution of India, 1950 - Article 136Trade Marks Act, 1999 - Section 10(1), 11, 11(1), 11(10), 11(3)
High Courts05 Nov 2015
Sundaram and Others Vs The Additional Chief Secretary and Commissioner of Land Administration and Others
Madras High Court · (2015) 11 MAD CK 0086
High Courts05 Nov 2015Dismissed
K.S. Balaraman Vs V. Sankaran
Madras High Court · (2015) 11 MAD CK 0081
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Nov 2015Disposed Off
D. Kumar Vs The Executive Officer, Sholinghur Selection Grade Town Panchayat and Others
Madras High Court · (2015) 11 MAD CK 0071