High Courts05 Nov 2015
V. Gopalakrishna Chetty Vs The Madras City Municipal Corporation
Madras High Court · (2015) 11 MAD CK 0039
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Land Acquisition Act, 1894 - Section 5-A
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 13 of 204
High Courts05 Nov 2015Allowed
Ayyampillai Vs The State of Tamilnadu and Others
Madras High Court · (2015) 11 MAD CK 0037
Constitution of India, 1950 - Article 21, 22
High Courts05 Nov 2015Allowed
S. Natarajan Vs Union Territory of Pondicherry
Madras High Court · (2015) 3 MadWNCri 481
High Courts04 Nov 2015Disposed Off
L. Balaji Vs The Transport Commissioner, Chepauk and Others
Madras High Court · (2015) 11 MAD CK 0119
Motor Vehicles Act, 1988 - Section 206, 206(1)Penal Code, 1860 (IPC) - Section 279, 304(A), 337, 338
High Courts04 Nov 2015Dismissed
G. Muthurajan Vs The State of Tamilnadu and Others
Madras High Court · (2015) 11 MAD CK 0118
Constitution of India, 1950 - Article 14, 16
High Courts04 Nov 2015Allowed
Vickaraman Vs The Principal Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 11 MAD CK 0083
Penal Code, 1860 (IPC) - Section 147, 148, 149, 294(b), 302
High Courts04 Nov 2015Dismissed
T. Pappammal Vs The District Collector and Others
Madras High Court · (2015) WritLR 1105
High Courts04 Nov 2015Partly Allowed
K. Gopal Vs State
Madras High Court · (2015) 11 MAD CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 307, 320, 326
High Courts04 Nov 2015Dismissed
C. Vijayaraj Vs The State of Tamil Nadu and Others
Madras High Court · (2016) LabIC 365
High Courts04 Nov 2015
T. Raja and Others Vs The Assistant Commissioner of Commercial Taxes and Others
Madras High Court · (2015) 11 MAD CK 0073
Tamil Nadu Value Added Tax Act, 2006 - Section 3(5), 45
High Courts04 Nov 2015Dismissed
R. Myilsamy Vs S. Myilsamy and Others
Madras High Court · (2015) 11 MAD CK 0072
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts04 Nov 2015Disposed Off
S. Vivek Vs The Chief Secretary, Government of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 174
High Courts04 Nov 2015
R. Janarthanan Vs The Indian Overseas Bank and Others
Madras High Court · (2016) 1 LW 319
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Negotiable Instruments Act, 1881 (NI) - Section 138Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 2, 2(1)(f)
High Courts04 Nov 2015
R. Rajagopal Vs S. Ramayamma and Others
Madras High Court · (2016) 381 ITR 79 : (2015) 2 LW(Cri) 706
Criminal Procedure Code, 1973 (CrPC) - Section 258Income Tax Act, 1961 - Section 132, 234-A, 245C, 245HA, 269
High Courts03 Nov 2015Dismissed
I. Savarinathan Vs The Asst. General Manager, Disciplinary Authority/Central Bank of India and Others
Madras High Court · (2015) 5 LW 733
Constitution of India, 1950 - Article 226, 227
High Courts03 Nov 2015
Manikandan Vathan Chettiar and Others Vs Bar Council of Tamil Nadu and Others
Madras High Court · (2015) 6 CTC 460 : (2015) 5 LW 301
Advocates Act, 1961 - Section 2(1)(a), 33, 35, 40, 40(2)Criminal Procedure Code, 1973 (CrPC) - Section 482General Clauses Act, 1897 - Section 16
High Courts03 Nov 2015Dismissed
Kamalesh Kumar Sheth Vs The Inspector of Police, Central Crime Branch-II
Madras High Court · (2015) 6 CTC 501 : (2016) 1 LW(Cri) 133 : (2015) 4 MLJ(Cri) 521
Constitution of India, 1950 - Article 217(2)(a), 50Criminal Procedure Code, 1973 (CrPC) - Section 164, 167, 167(2)(a), 167(2)(a)(i), 167(2)(a)(ii)Evidence Act, 1872 - Section 114(e)
High Courts03 Nov 2015Allowed
M. Anbazhagan Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 11 MAD CK 0085
High Courts03 Nov 2015Partly Allowed
Kamaraj Vs The State
Madras High Court · (2015) 11 MAD CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 313Penal Code, 1860 (IPC) - Section 307, 326, 34, 342
High Courts03 Nov 2015Dismissed
R. Muthukrishnan Vs State of Tamil Nadu and Others
Madras High Court · (2015) WritLR 1051
Constitution of India, 1950 - Article 19(1)(d), 21Motor Vehicles Act, 1988 - Section 129, 206