High Courts25 Nov 2015Allowed
M. Nithya Vs Tamil Nadu State Transport Corporation (Madurai) Ltd. and Others
Madras High Court · (2015) 11 MAD CK 0015
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 9 of 204
High Courts25 Nov 2015Allowed
V. Valarmathi Vs The Director General of Police and Others
Madras High Court · (2015) 11 MAD CK 0014
High Courts25 Nov 2015Allowed
V. Chitra Vs The District Collector, Dindigul and Others
Madras High Court · (2015) 11 MAD CK 0013
High Courts25 Nov 2015Disposed Off
Chinappappa alias Muniammal Vs Rajendran
Madras High Court · (2016) 1 MadWN(Civil) 452
High Courts24 Nov 2015Allowed
Sakthivel Vs State
Madras High Court · (2016) 1 MLJ(Cri) 464
Criminal Procedure Code, 1973 (CrPC) - Section 174, 207, 313(1)(b), 374(2)Penal Code, 1860 (IPC) - Section 120-B, 302, 379
High Courts24 Nov 2015Allowed
Ramesh Conductors P. Limited and Others Vs M & SE Facilitation Council (Micro & Small Enterprises) and Others
Madras High Court · (2016) 1 CTC 403 : (2016) 1 MLJ 457 : (2015) WritLR 1128
Arbitration and Conciliation Act, 1996 - Section 10, 11, 12, 13, 14Micro, Small and Medium Enterprises Development Act, 2006 - Section 1(2), 15, 16, 17, 18
High Courts24 Nov 2015Allowed
Nazeer Jalaludeen and Others Vs State
Madras High Court · (2016) 1 MLJ(Cri) 604
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Penal Code, 1860 (IPC) - Section 120(B), 153(A), 302, 307, 341
High Courts24 Nov 2015Dismissed
V. Venkatasamy and Others Vs The Government of Tamilnadu and Others
Madras High Court · (2015) 11 MAD CK 0130
Land Acquisition Act, 1894 - Section 10(2), 11, 11A, 12(2), 4(1)
High Courts24 Nov 2015
Velusamy and Others Vs The District Collector, Karur District and Others
Madras High Court · (2015) 11 MAD CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 188, 294(b), 353, 506(i)Telegraph Act, 1885 - Section 10, 16(1), 16(3)
High Courts24 Nov 2015Allowed
J.K.S. Air Travels Vs The Chief Commissioner of Customs and Others
Madras High Court · (2016) 331 ELT 173
Customs Act, 1962 - Section 114, 121
High Courts24 Nov 2015Dismissed
V. Doraipandian Vs The Government of Tamil Nadu
Madras High Court · (2015) 11 MAD CK 0099
Land Acquisition Act, 1894 - Section 10, 4(1), 5(A), 5A, 6
High Courts24 Nov 2015Allowed
Chennaiyan Vs The State
Madras High Court · (2015) 11 MAD CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 172, 174, 207Penal Code, 1860 (IPC) - Section 302, 307
High Courts24 Nov 2015Partly Allowed
G. Anandan Vs The State
Madras High Court · (2016) 1 MLJ(Cri) 596
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 354, 442, 448Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 - Section 4
High Courts24 Nov 2015Dismissed
Periyasamy Vs State
Madras High Court · (2015) 11 MAD CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 302, 307, 324
High Courts24 Nov 2015Dismissed
V. Manoharan Vs The Government of Tamil Nadu
Madras High Court · (2015) 11 MAD CK 0060
Land Acquisition Act, 1894 - Section 10, 4(1), 5(A), 5A, 6
High Courts24 Nov 2015
Delphi TVS Diesel Systems Ltd. Vs Union of India and Others
Madras High Court · (2015) 11 MAD CK 0049
High Courts24 Nov 2015Dismissed
C. Thukkaraman and Others Vs C. Sadasivam
Madras High Court · (2015) 11 MAD CK 0031
High Courts24 Nov 2015Dismissed
A. Ramachandran Vs The State Transport Appellate Tribunal and Others
Madras High Court · (2015) 11 MAD CK 0024
Motor Vehicles Act, 1988 - Section 104(1), 2(4), 72, 83Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992 - Section 6(4)
High Courts24 Nov 2015Allowed
Ahamed Khan and Others Vs The Revenue Divisional Officer-cum-Sub-Divisional Magistrate and Others
Madras High Court · (2015) 11 MAD CK 0023
Bombay Police Act, 1951 - Section 161(1)Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 107, 111, 112, 151, 197