High Courts29 Jan 1970Allowed
Pichandi and others Vs E. Ramaswami
Madras High Court · AIR 1971 Mad 204
Hindu Widows Remarriage Act, 1856 — Section 2
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 17 of 19
High Courts29 Jan 1970Allowed
Pichandi (died) and others Vs B. Ramaswami
Madras High Court · AIR 1971 Mad 204
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts28 Jan 1970Dismissed
Natarajan Vs Subramanian
Madras High Court · (1970) LW(Cri) 56
Tamil Nadu Panchayats Act, 1994 — Section 182(3)
High Courts28 Jan 1970Dismissed
The Chairman, Madras Port Trust, Madras Vs Kamala
Madras High Court · AIR 1970 Mad 386 : (1971) 21 FLR 383 : (1970) 83 LW 262 : (1970) 2 MLJ 59
Workmens Compensation Act, 1923 — Section 3(1)
High Courts27 Jan 1970
The Director of Industrial and Commerce Vs K. Vellaichami and Others
Madras High Court · (1970) 2 LLJ 450
COMPANIES ACT, 1956 — Section 2, 20, 32, 6
High Courts23 Jan 1970
G.M. Ali Vs Mrs. M. Rosary Ammal
Madras High Court · (1971) 84 LW 104 : (1971) 1 MLJ 156
High Courts23 Jan 1970
In Re: Rajamani
Madras High Court · (1970) LW(Cri) 49
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a), 190(1)(c)
High Courts23 Jan 1970
Mohamed Naziruddin Vs Govindarajulu Appah and Others
Madras High Court · AIR 1971 Mad 44 : (1970) ILR (Mad) 534 : (1970) 83 LW 445 : (1971) 1 MLJ 28
High Courts22 Jan 1970
Mahalakshmi Oils Mills Vs Employees' State Insurance Corporation
Madras High Court · (1970) 2 LLJ 528
Employees State Insurance Act, 1948 — Section 2Factories Act, 1948 — Section 2
High Courts22 Jan 1970Allowed
In Re: Kaliyan alias Muthusamy
Madras High Court · (1979) LW(Cri) 34
Evidence Act, 1872 — Section 45Madras Prohibition Act, 1937 — Section 4(1)(i)
High Courts21 Jan 1970
E.S. Athithyaraman Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department, Madras
Madras High Court · AIR 1971 Mad 170
Constitution of India, 1950 — Article 226Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 39
High Courts21 Jan 1970
K.S. Ramaswami Vs The Inspector of Municipalities and Others
Madras High Court · (1971) 1 MLJ 1
High Courts21 Jan 1970
In Re: Kasthurirengan and Others
Madras High Court · (1970) 2 MLJ 83
Penal Code, 1860 (IPC) — Section 147
High Courts21 Jan 1970Dismissed
In Re: Philip
Madras High Court · (1970) LW(Cri) 48
Criminal Procedure Code, 1898 (CrPC) — Section 346(2)
High Courts21 Jan 1970
V. Egappa Goundar and Others Vs The Special Tahsildar (Land Acquisition), Ashok Leyland and Blue Mountain Estate and Others
Madras High Court · (1971) ILR (Mad) 283
Land Acquisition Act, 1894 — Section 18, 23, 25(2), 4(1), 53
High Courts21 Jan 1970
E.S. Athithyaraman Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department
Madras High Court · (1970) 2 MLJ 614
Constitution of India, 1950 — Article 226
High Courts21 Jan 1970
K.S. Ramaswami Vs The Inspector of Municipalities, Madras and Others
Madras High Court · AIR 1970 Mad 479 : (1971) ILR (Mad) 602 : (1970) 83 LW 295
Tamil Nadu District Municipalities Act, 1920 — Section 73
High Courts21 Jan 1970
Egappa Gounder Vs The Special Tahsildar (Land Acquisition) Ashok Leylands and Blue Mountain Estate, Saidapet, Madras-15
Madras High Court · (1970) 01 MAD CK 0001
Land Acquisition Act, 1894 — Section 18, 23, 25(2), 4(1), 53