High Courts14 Sept 1970
Srinivasa Perumal and Others Vs Sellapapammal
Madras High Court · (1971) 1 MLJ 194
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 6 of 19
High Courts14 Sept 1970
K.V. Subbiah Vs T. Chalapathi Rao
Madras High Court · (1971) 2 MLJ 246
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts10 Sept 1970
M. Avanashiappa Gounder Vs K.C.P. Muthulakshmi Ammal
Madras High Court · AIR 1971 Mad 436 : (1971) 1 MLJ 37
High Courts10 Sept 1970
The Director of School Education Government of Tamil Nadu and Another Vs Rev. Brother G. Arogiasamy S.H.J.
Madras High Court · AIR 1971 Mad 440 : (1971) ILR (Mad) 633 : (1971) 84 LW 195 : (1971) 1 MLJ 325
Constitution of India, 1950 — Article 15(1), 19, 29(2), 30(1)
High Courts10 Sept 1970Allowed
In Re: K. Hastimal
Madras High Court · (1970) LW(Cri) 234
Customs Act, 1962 — Section 135(b)(ii)
High Courts10 Sept 1970Allowed
State, by Public Prosecutor Vs Irudayan
Madras High Court · (1970) LW(Cri) 224
Prevention of Food Adulteration Rules, 1955 — Rule 23
High Courts09 Sept 1970
S.P. Mohammad Vs The Commissioner of Land Revenue, Board of Revenue (Land Revenue) and Another
Madras High Court · (1971) 1 MLJ 26
High Courts03 Sept 1970
In Re: Devakumar and Others
Madras High Court · (1972) 1 MLJ 200
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 7(1)
High Courts03 Sept 1970
Mohammed Hussain Vs A.K.M. Pitchai
Madras High Court · (1971) ILR (Mad) 910 : (1970) 83 LW 775 : (1970) 2 MLJ 663
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18
High Courts03 Sept 1970Allowed
Jayalakshmi and Others Vs The Ruby General Ins. Co. Ltd. and Another
Madras High Court · (1970) 09 MAD CK 0006
Fatal Accidents Act, 1855 — Section 1, 2Motor Vehicles Act, 1939 — Section 110A, 125, 4, 94, 95
High Courts02 Sept 1970
Kodambakkan Panchayat Vs The Inspector of Panchayats and Another
Madras High Court · (1971) 1 MLJ 184
High Courts01 Sept 1970Dismissed
In Re : M. Rajamani, Manager, Indian National Fire Works P. No. 31 Inam Gangarakottal, Elayirampannal Post, Ramanathapuram Dt. and Another
Madras High Court · (1970) LW(Cri) 231
Factories Act, 1948 — Section 2, 61
High Courts01 Sept 1970Dismissed
In Re: P.S. Mani
Madras High Court · (1971) LW(Cri) 226
Customs Act, 1962 — Section 126P(2), 126P(2)(ii), 135(b)(1)
High Courts01 Sept 1970
Chiarman of Manging Committee of the Smt. Dev Kunwar Nanalal Bhatt Vaishnav College for Women Vs Mrs. Aleyamma Thomas
Madras High Court · (1971) 84 LW 197 : (1971) 1 MLJ 76
High Courts01 Sept 1970
Munia Goundar Vs Palani Goundar and Others
Madras High Court · (1971) 1 MLJ 181
High Courts28 Aug 1970
K.M. Sundaram, Executive Committee Member, Communist Party of India, Tamil Nadu Committee Vs Inspector-General of Police and Others
Madras High Court · (1971) 1 MLJ 196
High Courts27 Aug 1970
D.N. Kamakshian Setty Vs The Financial Advisor and Chief Accounts Officer, Southern Railway
Madras High Court · (1971) 84 LW 303 : (1971) 1 MLJ 500
High Courts27 Aug 1970
K.R. Savundappa Chettiar Vs K.M. Indrani Ammal and another
Madras High Court · (1970) 08 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106, 108(g), 111(h)
High Courts26 Aug 1970Allowed
P.N.S. Mani Vs S. Govindan
Madras High Court · (1970) LW(Cri) 281
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 193
High Courts21 Aug 1970
Nachimuthu Gounder Vs Avalnaickenpatti Co-operative Society and Another
Madras High Court · (1970) 83 LW 793 : (1971) 1 MLJ 24