High Courts30 Jul 1970
Appu alias Ayyanar Padayachi Vs State
Madras High Court · AIR 1971 Mad 194 : (1971) CriLJ 615 : (1971) 2 MLJ 53
Evidence Act, 1872 — Section 122, 14, 8Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 8 of 19
High Courts29 Jul 1970
Pichai Vs The Commissioner for Hindu Religious and Charitable Endowments (Administration Department), Madras and Others
Madras High Court · AIR 1971 Mad 405 : (1972) ILR (Mad) 703 : (1971) 84 LW 203 : (1971) 1 MLJ 166
Hindu Religious Endowments Act, 1858 — Section 6Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(17)Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6
High Courts28 Jul 1970
K.R. Narayana Iyengar (died) by L.Rs. Vs K.K. Ranganatha Iyengar and Others
Madras High Court · (1970) 83 LW 703 : (1971) 1 MLJ 62
High Courts28 Jul 1970
Subramania Pillai Vs Rajakkani Nadar and Another
Madras High Court · AIR 1971 Mad 310 : (1970) 83 LW 758 : (1971) 1 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 47Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 32
High Courts28 Jul 1970
Narayanaswami Desari and Another Vs The Commissioner of Hindu Religious and Charitable Endowments
Madras High Court · (1971) 84 LW 395 : (1971) 2 MLJ 91
High Courts27 Jul 1970Allowed
State by the Public Prosecutor Vs Ponnuswamy
Madras High Court · (1970) LW(Cri) 206
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
High Courts24 Jul 1970
V.S. Swaminatha Iyer (died) and Others Vs K.S. Srinivasa Ammal
Madras High Court · (1970) 83 LW 731 : (1970) 2 MLJ 636
Civil Procedure Code, 1908 (CPC) — Section 145Evidence Act, 1872 — Section 95
High Courts24 Jul 1970
M. Janakiram Naidu Vs T.R. Arumugha Mudaliar
Madras High Court · (1970) 83 LW 754 : (1970) 2 MLJ 535
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)
High Courts23 Jul 1970
Smt. Lena Ratnam Vs The Indian Red Cross Society and Another
Madras High Court · (1970) 2 MLJ 601
High Courts23 Jul 1970
Smt. Lena Ratnam Vs The Indian Red Cross Society, Madras State Branch and Another
Madras High Court · (1970) 2 LLJ 642 : (1970) 83 LW 682
High Courts23 Jul 1970
Govindarasu and Another
Madras High Court · (1970) LW(Cri) 199
Penal Code, 1860 (IPC) — Section 304
High Courts20 Jul 1970
Ramakrishna Pillai (deceased) and Others Vs Velayudhan Pillai
Madras High Court · (1970) 83 LW 709 : (1971) 1 MLJ 291
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts19 Jul 1970Dismissed
M.G. Amirthalingam Vs Gudiyatham Textiles Pvt. Ltd. and Others
Madras High Court · (1970) 07 MAD CK 0019
Companies Act, 1956 — Section 155
High Courts17 Jul 1970Dismissed
Mohammed Kuthubuddin and Others Vs The Additional Tribunal for Disciplinary Proceedings, Madurai and Another
Madras High Court · (1971) LW(Cri) 16
Constitution of India, 1950 — Article 309, 311Evidence Act, 1872 — Section 24
High Courts14 Jul 1970
State Public Prosecutor Vs Vilakku Syed Ismail Natchi
Madras High Court · (1970) 2 MLJ 552
Tamil Nadu Panchayats Act, 1958 — Section 181(2)(c)
High Courts13 Jul 1970
Senthilvel Gounder Vs Venkitachalam Chettiar
Madras High Court · (1970) 83 LW 710 : (1971) 1 MLJ 289
High Courts13 Jul 1970
State by Public Prosecutor Vs Govindaraja Naidu and Others
Madras High Court · (1970) 2 MLJ 459
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 436
High Courts13 Jul 1970
State Vs Murugayyan and Others
Madras High Court · (1970) 2 MLJ 460
Penal Code, 1860 (IPC) — Section 302, 307, 426
High Courts10 Jul 1970
Narasimham Naidu and Another Vs S. Ayilu Naidu and Others
Madras High Court · (1970) 83 LW 761 : (1971) 1 MLJ 228
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts10 Jul 1970
Subbiah Gounder Vs Kandaswamy Gounder
Madras High Court · AIR 1971 Mad 169 : (1971) CriLJ 478
Criminal Procedure Code, 1898 (CrPC) — Section 411