High Courts20 Aug 1970
Kamalammal Vs M. Kanthamma
Madras High Court · (1971) 84 LW 46 : (1971) 1 MLJ 471
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 7 of 19
High Courts19 Aug 1970Allowed
In Re : Murugan
Madras High Court · (1970) LW(Cri) 233
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts18 Aug 1970
Public Prosecutor, Madras Vs Javantharaj Guleeha and Another
Madras High Court · (1970) LW(Cri) 264
Constitution of India, 1950 — Article 366
High Courts18 Aug 1970
Ammaponnammal Vs Shanmugam Pillai (Died) and Others
Madras High Court · AIR 1971 Mad 370 : (1971) 84 LW 145 : (1971) 1 MLJ 272
High Courts17 Aug 1970Allowed
Khedu Mahte Vs The State of Bihar
Madras High Court · (1971) LW(Cri) 153
Penal Code, 1860 (IPC) — Section 143, 149, 379
High Courts14 Aug 1970Allowed
Kamadhenu Metal Rolling Mills (P.) Limited Vs The State of Tamil Nadu
Madras High Court · (1971) 84 LW 373 : (1971) 27 STC 536
High Courts14 Aug 1970
Sengoda Nadar Vs Doraiswami Gounder and Others
Madras High Court · AIR 1971 Mad 380 : (1970) 83 LW 728
High Courts14 Aug 1970
Khamadenu Metal Rolling Mills (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1971) 1 MLJ 505
High Courts14 Aug 1970
Ranganayaki Ammal and Others Vs P. Natesa Mudali
Madras High Court · AIR 1971 Mad 277 : (1971) 84 LW 212 : (1971) 2 MLJ 19
Civil Procedure Code, 1908 (CPC) — Section 2(11)Limitation Act, 1908 — Article 182
High Courts12 Aug 1970
In Re: W.J. Bush Products Ltd. and another
Madras High Court · (1970) 08 MAD CK 0017
Companies Act, 1956 — Section 175, 176, 194, 34, 391
High Courts12 Aug 1970
Arumugam Chettiar Vs Sadasivam Pillai and Others
Madras High Court · AIR 1971 Mad 321 : (1970) 83 LW 779 : (1971) 1 MLJ 228(1)
High Courts10 Aug 1970
N. Yesudiyan Nadar Vs The Assistant Inspector of Labour
Madras High Court · (1971) CriLJ 437
Motor Transport Workers Act, 1961 — Section 36, 4, 4(l)
High Courts10 Aug 1970
V.R. Thulasai Sah (died) and Others Vs Sri Katchapeswaraswamy Devasthanam and Others
Madras High Court · (1970) 83 LW 678 : (1970) 2 MLJ 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Madras Hindu Religious Endowments Act, 1926 — Section 73
High Courts10 Aug 1970
A. Sengayan Chettiar Vs State of Tamil Nadu and Others
Madras High Court · (1971) 84 LW 96 : (1971) 1 MLJ 21
High Courts07 Aug 1970
Varadammal and Another Vs Ambalal J. Vyas and Others
Madras High Court · AIR 1971 Mad 371 : (1971) 84 LW 45 : (1971) 1 MLJ 65
Transfer of Property Act, 1882 — Section 52
High Courts06 Aug 1970Dismissed
In Re: Kanekaraj
Madras High Court · (1970) LW(Cri) 242
Penal Code, 1860 (IPC) — Section 304
High Courts06 Aug 1970Dismissed
P. Sadasivam Vs M.M. Rathinasabapathy Chettlar
Madras High Court · (1970) 08 MAD CK 0002
Evidence Act, 1872 — Section 116
High Courts03 Aug 1970
The Chief Controlling Revenue Authority, Madras Vs B.A. Mallaya
Madras High Court · AIR 1971 Mad 210 : (1971) ILR (Mad) 727 : (1971) 84 LW 41
Stamp Act, 1899 — Article 45, 2(15), 57
High Courts30 Jul 1970
Rahima Bivi alias Safia Bi Vs Sirajunnissa Bi, Azizunnissa Bi
Madras High Court · (1971) 84 LW 480 : (1971) 2 MLJ 243