COURT ARCHIVE

Madras High Court judgments, 1960

369 judgments · page 10 of 19

High Courts25 Jul 1960

The Management of A. Khader Mohideen Bros., Express Beedi Factory Vs The Workers of the Express Beedi Factory, Gudiyattam and Another

Madras High Court · AIR 1961 Mad 206 : (1960) 2 LLJ 669

Industrial Disputes Act, 1947 — Section 10(4)

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High Courts21 Jul 1960Allowed

A.R. Varma and Another Vs Mettur Industries Ltd. and Another

Madras High Court · AIR 1961 Mad 393 : (1961) 2 FLR 352 : (1961) 1 LLJ 456 : (1961) 74 LW 803 : (1961) 2 MLJ 81

Industrial Disputes Act, 1947 — Section 15

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High Courts21 Jul 1960

Bell Mark Tobacco Company and Others Vs The Government of Madras

Madras High Court · (1961) 12 STC 126

Central Excises and Salt Act, 1944 — Section 2, 3

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High Courts20 Jul 1960Dismissed

South Arcot Co-operative Motor Transport Society Ltd. (for ex-servicemen) Devanam-pattinam, Cuddalore Vs Syed Batcha and Others

Madras High Court · AIR 1961 Mad 217 : (1961) 2 FLR 123 : (1961) ILR (Mad) 482 : (1960) 2 LLJ 693 : (1960) 73 LW 708 : (1960) 2 MLJ 573

Industrial Disputes Act, 1947 — Section 10, 25F, 33C(2)

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High Courts19 Jul 1960Dismissed

Dhanapal Chettiar and Others Vs Govindaraja Chetty and Others

Madras High Court · AIR 1961 Mad 262 : (1961) 74 LW 261

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 6 Rule 17, 100, 115Evidence Act, 1872 — Section 90

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High Courts19 Jul 1960

Dalmia Cement (Bharat) Ltd., Dalmiapuram Vs Regional Labour Commissioner (Central) Madras 7 and Others

Madras High Court · AIR 1961 Mad 297 : (1961) 2 FLR 428 : (1960) 2 LLJ 697

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts19 Jul 1960Dismissed

K.M.S. Lakshmana Aiyar Vs Additional Income Tax Officer, Special Circle, Madras

Madras High Court · AIR 1961 Mad 146 : (1960) 40 ITR 469 : (1960) 73 LW 733 : (1961) 1 MLJ 93

Constitution of India, 1950 — Article 14, 246, 248Finance Act, 1955 — Section 12(1B), 2(6A)

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High Courts18 Jul 1960

The Accountant General, Madras Vs Singamuthu Konar and Another

Madras High Court · AIR 1961 Mad 288 : (1960) 73 LW 684

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Succession Act, 1925 — Section 214(1)

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High Courts15 Jul 1960

Madras State Electricity Board Vs Commissioner of Labour and Others

Madras High Court · (1960) 2 LLJ 357

Constitution of India, 1950 — Article 226, 336

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High Courts15 Jul 1960

Angarauthu Chettiar Vs Muthayya Naidu alias Natesa Naidu

Madras High Court · (1960) 73 LW 741 : (1960) 2 MLJ 596

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High Courts15 Jul 1960Dismissed

Janakamma and Another Vs A. Govindraj Mudaliar and Another

Madras High Court · AIR 1961 Mad 196 : (1961) 1 MLJ 166

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 11

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High Courts14 Jul 1960

R. Kapanipathi Rao Vs T. Balakrishna Mehta

Madras High Court · (1960) 2 MLJ 381

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7A(1), 7A(4)

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High Courts14 Jul 1960

The Management of the Radhakrishna Mills Ltd., Coimbatore Vs The Presiding Officer, Labour Court, Coimbatore and Another

Madras High Court · AIR 1961 Mad 305 : (1961) 3 FLR 233 : (1960) 2 LLJ 678

Industrial Disputes Act, 1947 — Section 33(2)Penal Code, 1860 (IPC) — Section 148

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High Courts14 Jul 1960Dismissed

Parasatti Ammal Vs Kuppuswami Iyengar and Another

Madras High Court · (1961) ILR (Mad) 106

Constitution of India, 1950 — Article 226

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High Courts13 Jul 1960Dismissed

In Re: Chandrasekaran

Madras High Court · AIR 1961 Mad 76 : (1961) ILR (Mad) 188 : (1960) 2 LLJ 569 : (1960) 73 LW 529

Tamil Nadu Shops and Establishments Act, 1947 — Section 2(16)

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High Courts11 Jul 1960Dismissed

In Re: Chinna Sandhanam

Madras High Court · (1960) 07 MAD CK 0019

Madras Prohibition Act, 1937 — Section 16(1), 5

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High Courts07 Jul 1960

Sri Chinnamuthu Kandar Vs Ganapathi Pillai alias Babu Raja Pillai and Another

Madras High Court · (1960) ILR (Mad) 1170 : (1960) 73 LW 743 : (1960) 2 MLJ 370

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High Courts02 Jul 1960

Ramayya Nandiar and Another Vs Sri Swaminathaswami Devasthanam and Others

Madras High Court · (1961) ILR (Mad) 379 : (1960) 73 LW 744 : (1960) 2 MLJ 376

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High Courts30 Jun 1960Allowed

Lokambal Achi Vs P. Srinivasa Pillai and Others

Madras High Court · AIR 1961 Mad 160 : (1961) 1 MLJ 370

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts30 Jun 1960Allowed

S. Venkatesh Kotadia Vs Shantha Bai and Others

Madras High Court · AIR 1961 Mad 105 : (1961) ILR (Mad) 155 : (1960) 73 LW 616 : (1960) 2 MLJ 346

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 21 Rule 94

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