High Courts05 Sept 1947
K.G.S. Venkatanaranayya and Another Vs K.G.S.V.R. Lakshmidevamma
Madras High Court · (1947) 60 LW 798 : (1947) 2 MLJ 520
Arbitration Act, 1940 — Section 8(1)
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 6 of 17
High Courts05 Sept 1947
Subbammal Vs Alamelu Ammal
Madras High Court · AIR 1948 Mad 225 : (1947) 60 LW 767 : (1947) 2 MLJ 461
Criminal Procedure Code, 1898 (CrPC) — Section 552
High Courts05 Sept 1947
In Re: AR. L.S.V.L. Sevugam Chettiar
Madras High Court · (1948) ILR (Mad) 751 : (1947) 60 LW 747 : (1947) 2 MLJ 457
High Courts05 Sept 1947
Gopa Somanna (died) and Others Vs Vakina Ramachandra Chowdari and Others
Madras High Court · (1947) 60 LW 812 : (1947) 2 MLJ 572
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts05 Sept 1947
Vaithilinga Naidu represented by next Friend Subbammal and Another Vs Devanai Ammal and Another
Madras High Court · (1948) ILR (Mad) 719 : (1948) 61 LW 201 : (1947) 2 MLJ 566
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts05 Sept 1947
Molla Madina Saheb Vs Bhano Bi Bi Saheba and Others
Madras High Court · (1948) 2 MLJ 453
Specific Relief Act, 1877 — Section 9
High Courts05 Sept 1947
P. Abdul Salam Saheb Vs Provincial Government of Madras
Madras High Court · (1947) 60 LW 788 : (1947) 2 MLJ 480
Defence of India Act, 1971 — Section 19(1)
High Courts05 Sept 1947
Vaithilinga Naidu, represented by next Friend, Subbammal and Another Vs Devanai Ammal and Another
Madras High Court · AIR 1949 Mad 46
High Courts04 Sept 1947
V.T. Elaya Pillai Vs A.M. Muhammad Ibrahim Sahib and Others
Madras High Court · AIR 1948 Mad 302 : (1948) 61 LW 84 : (1948) 1 MLJ 75
High Courts04 Sept 1947
In Re: Vadilal Laldas Patel
Madras High Court · (1948) 61 LW 237 : (1947) 2 MLJ 563
High Courts04 Sept 1947
Ramappayya Vs Subbamma and Others
Madras High Court · (1948) ILR (Mad) 647 : (1948) 61 LW 61 : (1947) 2 MLJ 580
High Courts03 Sept 1947
Ammani Ammal Vs K.P. Sabapathi Pillai
Madras High Court · (1948) 61 LW 373 : (1948) 1 MLJ 422
High Courts03 Sept 1947
Pasumarti Satyanarayana Rao and Another Vs The Official Receiver of West Godavari and Another
Madras High Court · (1948) ILR (Mad) 659 : (1947) 60 LW 711 : (1947) 2 MLJ 425
Provincial Insolvency Act, 1920 — Section 43
High Courts03 Sept 1947
The Province of Madras Vs R.B. Poddar
Madras High Court · (1948) 61 LW 781 : (1948) 2 MLJ 423
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Sept 1947
Rama Asra and Others Vs The Official Receiver of South Kanara and Others
Madras High Court · (1948) ILR (Mad) 701 : (1947) 60 LW 795 : (1947) 2 MLJ 509
High Courts03 Sept 1947
M. Vasuntharadevi Ammah Vs Dr. C.M. Ramakrishna Naidu
Madras High Court · (1948) 61 LW 181 : (1947) 2 MLJ 544
High Courts03 Sept 1947
Sivalinga Thevar Vs Srinivasa Mudaliar and Others
Madras High Court · (1948) ILR (Mad) 653 : (1947) 60 LW 813 : (1947) 2 MLJ 583
High Courts02 Sept 1947
A.R.M.M. Meyyappa Chettiar and Another Vs P.N.M.M. Palaniappa Chettiar and Others
Madras High Court · (1948) 61 LW 243 : (1947) 2 MLJ 589
High Courts02 Sept 1947
The Catholic Mission Presentation Convent and Another Vs Subbanna Goundan and Others
Madras High Court · AIR 1948 Mad 320 : (1948) 61 LW 17
High Courts02 Sept 1947
Kasi alias Alagappa Chettiar and Others Vs Rm.A.RM.V. Ramanathan Chettiar alias Srinivasan Chettiar through his next Friend, AV.Pl.Ct. Ramanathan Chettiar and Another
Madras High Court · (1947) 60 LW 806 : (1947) 2 MLJ 523
Civil Procedure Code, 1908 (CPC) — Section 2(2), 96