High Courts10 Jun 1947

In Re: Ummal Hasanath

Madras High Court · AIR 1947 Mad 433 : (1948) ILR (Mad) 498 : (1947) 60 LW 440 : (1947) 2 MLJ 142

Criminal Procedure Code, 1898 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 302