High Courts15 Apr 1947
Bandara Jogi and Others Vs Sri Rajah Chintalapati Seetharamamurthi Rajah Bahadur Garu and Others
Madras High Court · (1948) ILR (Mad) 223 : (1947) 60 LW 549 : (1947) 2 MLJ 263
Madras Estates Land Act, 1908 — Section 77
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 12 of 17
High Courts15 Apr 1947
Yella Thippanna Vs Yella Venkataramanappa of unsound mind by guardian, Sri M. Guruswamy Ayyar, Advocate appointed as Manager and Others
Madras High Court · (1947) 60 LW 580 : (1947) 2 MLJ 245
High Courts15 Apr 1947
Koru Issaku and Others Vs Gottumukkala Seetharamaraju and Others
Madras High Court · AIR 1948 Mad 1 : (1948) ILR (Mad) 454 : (1947) 60 LW 480 : (1947) 2 MLJ 166
Transfer of Property Act, 1882 — Section 73
High Courts15 Apr 1947
Abbakka Shedthi and Another Vs Palli Vittal Hegda and Others
Madras High Court · (1947) 60 LW 489 : (1947) 2 MLJ 177
High Courts15 Apr 1947
Singanamalla Krishnamurthy alias Yella Krishnamurthy Vs Yella Venkataramanappa and Others
Madras High Court · (1947) 60 LW 567 : (1947) 2 MLJ 247
High Courts11 Apr 1947
In Re: Lakshmanan Nadar and Others
Madras High Court · AIR 1948 Mad 115 : (1947) 60 LW 445 : (1947) 2 MLJ 119
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 206
High Courts11 Apr 1947
Nookala Appayyamma Vs Nookala Subba Rao
Madras High Court · (1947) 60 LW 573 : (1947) 2 MLJ 288
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Apr 1947
P.R.M.S. Chellappa Chettiar Vs Manickam Pillai and Others
Madras High Court · (1947) 60 LW 695 : (1947) 2 MLJ 357
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Apr 1947
Thammana Gangaraju Chetty and Others Vs Pabbichetty Bhimalingam and Others
Madras High Court · (1947) 60 LW 729 : (1947) 2 MLJ 423
High Courts10 Apr 1947
Chappalli China Satyalingam Vs Kalidindi China Venkataratnam and Others
Madras High Court · (1947) 2 MLJ 385
Stamp Act, 1899 — Section 46(1)
High Courts10 Apr 1947
Ponnuswami Chettiar Vs Kailasam Chettiar
Madras High Court · AIR 1947 Mad 422 : (1947) 60 LW 442 : (1947) 2 MLJ 116
Evidence Act, 1872 — Section 58
High Courts10 Apr 1947
In Re: K. Govindaswami Chettiar
Madras High Court · (1947) 60 LW 487 : (1947) 2 MLJ 163
Penal Code, 1860 (IPC) — Section 408
High Courts10 Apr 1947
Varadaraja Chettiar Vs Swami Maistry and Others
Madras High Court · (1947) 60 LW 499 : (1947) 2 MLJ 179
Penal Code, 1860 (IPC) — Section 447
High Courts09 Apr 1947
C.N. Suganantha Mudaliar Vs S.K. Kuppuswami Chetty and Another
Madras High Court · AIR 1948 Mad 205 : (1947) 60 LW 583 : (1947) 2 MLJ 273
Transfer of Property Act, 1882 — Section 83
High Courts09 Apr 1947
In Re: Muppana Appana and Others
Madras High Court · (1948) ILR (Mad) 422 : (1947) 60 LW 513 : (1947) 2 MLJ 203
Penal Code, 1860 (IPC) — Section 395
High Courts09 Apr 1947
In Re: A.K.M. Ahmad Naina Maracair
Madras High Court · AIR 1947 Mad 451 : (1947) 60 LW 429 : (1947) 2 MLJ 102
Arms Act, 1959 — Section 21
High Courts08 Apr 1947
Chinnaswami alias Narayana Reddiar Vs Nallappa Reddiar
Madras High Court · AIR 1948 Mad 111 : (1947) 60 LW 511 : (1947) 2 MLJ 194
High Courts08 Apr 1947
In Re: In the matter of an Advocate
Madras High Court · (1947) 60 LW 508 : (1947) 2 MLJ 213
Penal Code, 1860 (IPC) — Section 477A
High Courts08 Apr 1947
Thangathammal Vs Pugalumperumal Pillai
Madras High Court · (1948) 61 LW 197 : (1947) 2 MLJ 502
Hindu Transfers and Bequests Act, 1914 — Section 3
High Courts03 Apr 1947
Naramsetti Venkatappala Narasimhulu and Others Vs Naramsetti Someswara Rao and Another
Madras High Court · AIR 1948 Mad 505 : (1948) 61 LW 132 : (1948) 1 MLJ 150