High Courts04 Mar 1947
Ramaswamy Tevar Vs Chinniah Tevar and Others
Madras High Court · AIR 1948 Mad 15 : (1947) 60 LW 272 : (1947) 1 MLJ 398
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 15 of 17
High Courts03 Mar 1947
The Crown Prosecutor Vs R.K. Pillai and Another
Madras High Court · AIR 1948 Mad 281 : (1948) 61 LW 140 : (1948) 1 MLJ 142
High Courts03 Mar 1947
Ramaswami Reddi Vs Deivasigamani Pillai and Others
Madras High Court · AIR 1947 Mad 395 : (1947) 60 LW 380 : (1947) 1 MLJ 371
High Courts03 Mar 1947
Rajarajeswari Ammal Vs S. Sankaranarayana Aiyar and Another
Madras High Court · AIR 1948 Mad 155 : (1948) ILR (Mad) 351 : (1947) 60 LW 425 : (1947) 2 MLJ 93
Limitation Act, 1908 — Section 20(1)
High Courts28 Feb 1947
The Commissioner of Income Tax Vs S.P.S. Subramania Chettiar
Madras High Court · (1948) ILR (Mad) 35 : (1947) 60 LW 304 : (1947) 2 MLJ 76
Income Tax Act, 1961 — Section 66(1)
High Courts28 Feb 1947Dismissed
Vasireddi Srimanthu and Others Vs Devabhaktuni Venkatappayya and Another
Madras High Court · (1947) 02 MAD CK 0028
High Courts28 Feb 1947
Kuppa Sankara Sastri and Others Vs Kakumanu Varaprasad and Another
Madras High Court · AIR 1948 Mad 12 : (1947) 60 LW 307 : (1947) 1 MLJ 369
High Courts28 Feb 1947
Gonthina Pardhasaradhi Vs Sri Marelle Venkatachalani Pantulu
Madras High Court · (1947) 60 LW 726 : (1947) 2 MLJ 387
Madras Revenue Recovery Act, 1864 — Section 42
High Courts28 Feb 1947
M. Siddique and Co. Vs P.L. Rangiah Chettiar
Madras High Court · AIR 1948 Mad 122 : (1948) ILR (Mad) 157 : (1947) 60 LW 327 : (1947) 2 MLJ 79
Defence of India Rules, 1962 — Rule 81
High Courts28 Feb 1947
Adivi Bapiraju Vs Janupamula Vallayya
Madras High Court · (1947) 60 LW 607 : (1947) 2 MLJ 298
Madras Estates Land Act, 1908 — Section 3(2)
High Courts28 Feb 1947
In Re: M.L. Verghese
Madras High Court · AIR 1947 Mad 352 : (1947) 60 LW 233 : (1947) 1 MLJ 277
High Courts27 Feb 1947
COMMISSIONER OF Income Tax, MADRAS Vs S. P. S. SUBRAMANIA CHETTIAR.
Madras High Court · (1947) 15 ITR 339
High Courts27 Feb 1947
In Re: Oomayyan alias Muthiah Thevan
Madras High Court · AIR 1947 Mad 353 : (1947) 60 LW 197 : (1947) 1 MLJ 198
Penal Code, 1860 (IPC) — Section 379
High Courts26 Feb 1947
Kandukuri Papamma Vs Kandukuri Narayana and Others
Madras High Court · AIR 1948 Mad 54 : (1947) 60 LW 241 : (1947) 1 MLJ 274
High Courts26 Feb 1947
Kalinadhabatla Susila Devi Vs The Oriental Government Security, Life Assurance Company Limited
Madras High Court · (1947) 60 LW 537 : (1947) 2 MLJ 227
High Courts25 Feb 1947
M. Abdul Wahid Sahib Vs Dewanjee Abdul Khader Sahib
Madras High Court · AIR 1947 Mad 400 : (1948) ILR (Mad) 43 : (1947) 60 LW 199 : (1947) 1 MLJ 207
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts25 Feb 1947
Guttula Masenu and Others Vs Madimpalli Bhavaraju Garu and Another
Madras High Court · AIR 1947 Mad 375 : (1947) 60 LW 283 : (1947) 1 MLJ 296
High Courts25 Feb 1947
Uppalapati Venkataratnam Vs Uppalapati Apparao
Madras High Court · AIR 1948 Mad 80 : (1947) 60 LW 235 : (1947) 1 MLJ 271
High Courts21 Feb 1947
Kashavlal Joshi Vs M.K.A. Sankara Iyer and Others
Madras High Court · AIR 1948 Mad 76 : (1947) 60 LW 285 : (1947) 1 MLJ 305
High Courts21 Feb 1947
In Re: K. Subba Rao
Madras High Court · AIR 1948 Mad 466 : (1947) 60 LW 198 : (1947) 1 MLJ 199
Tamil Nadu District Municipalities Act, 1920 — Section 199, 317(c)