High Courts05 Jan 2026
Vasanth Vs State
Madras High Court · (2026) 01 MAD CK 1720
Indian Penal Code, 1860-Section 34, 294(b), 307, 324, 341Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 62 of 62
High Courts05 Jan 2026Allowed/Disposed Of
Venkatramanan And Others Vs State And Others
Madras High Court · (2026) 01 MAD CK 1719
Indian Penal Code, 1860-Section 120B, 406, 408, 420, 506(i)Code Of Criminal Procedure, 1973-Section 482
High Courts05 Jan 2026
Parameswaran Vs State
Madras High Court · (2026) 01 MAD CK 1718
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 25, 22(b), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts05 Jan 2026
Nagaraj @ Pambu Nagaraj Vs State
Madras High Court · (2026) 01 MAD CK 1717
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)Indian Penal Code, 1860-Section 307
High Courts02 Jan 2026Dismissed
V.S.Ramakrishnan Vs S.Venda @S.Mohana And Others
Madras High Court · (2026) 01 MAD CK 1716
High Courts02 Jan 2026Allowed/ Dismissed
Rekha And Others Vs S.R.Balaji And Others
Madras High Court · (2026) 01 MAD CK 1715
Evidence Act, 1872-Section 81
High Courts02 Jan 2026Dismissed
M/s.NRP Projects Pvt. Ltd And Others Vs M/s.Chennai Petroleum Corporation Ltd And Others
Madras High Court · (2026) 01 MAD CK 1714
Income Tax Rules, 1962-Rule 31(2)Arbitration And Conciliation Act, 1996-Section 21, 34, 31(7), 31(7)(a)
High Courts02 Jan 2026Allowed
K.Satyanarayana Raju Vs Union Of India
Madras High Court · (2026) 01 MAD CK 1713
Arbitration And Conciliation Act, 1996-Section 14, 14(2), 21, 34, 34(2A), 34(2)(b)(ii)