High Courts09 Jan 2026
Karthi Vs State
Madras High Court · (2026) 01 MAD CK 1760
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 269, 296(b)
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 60 of 62
High Courts09 Jan 2026Dismissed/ Disposed Of
Shanmugha Arts, Science Technology & Research Academy (Sastra) Deemed University And Others Vs State Of Tamil Nadu And Others
Madras High Court · (2026) 01 MAD CK 1759
Constitution Of India, 1950-Article 136Tamil Nadu Land Encroachment Act, 1905-Section 6, 10
High Courts09 Jan 2026
T.Hariharan Vs State
Madras High Court · (2026) 01 MAD CK 1758
Prevention Of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973-Section 317
High Courts09 Jan 2026Allowed/ Disposed Of
M/S.KVN Productions LLP Vs Central Board Of Film Certification And Others
Madras High Court · (2026) 01 MAD CK 1757
Constitution Of India, 1950-Article 226Certification Rules, 2024-Rule 11, 11(a), 11(b), 11(c), 11(d), 11(e), 11(f), 13, 22, 22(ii), 22(1), 22(3), 22(4), 23, 23(1), 23(2), 23(5), 23(6), 23(7), 23(8), 23(9), 23(10), 23(11), 23(11)(e), 23(14), 24, 25, 25(1), 25(10), 25(13), 26, 27, 27(1), 37Cinematograph Act, 1952-Section 4, 4(1), 4(2), 5B(1), 5B(2)
High Courts08 Jan 2026
Kannan Vs State
Madras High Court · (2026) 01 MAD CK 1746
Bharatiya Nyaya Sanhita, 2023-Section 90, 94, 194, 269Pre Natal Diagnosis Act, 1994-Section 23(1)National Medical Commission Act, 2019-Section 34(2)
High Courts08 Jan 2026
Balamurugan And Others Vs Maniprabu @ Dokumani
Madras High Court · (2026) 01 MAD CK 1756
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
Rayappan.T Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1755
Information Technology Act, 2000-Section 66DBharatiya Nyaya Sanhita, 2023-Section 269, 318(4)
High Courts08 Jan 2026
Muthupandi Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1754
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
M Kalaivanan And Others Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1753
High Courts08 Jan 2026
Manikanda Prabhu @ Palace Mani Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1751
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
Keerthivasan @ Keerthi Vs State
Madras High Court · (2026) 01 MAD CK 1750
Bharatiya Nyaya Sanhita, 2023-Section 105, 109, 115(2), 269, 296(b)
High Courts08 Jan 2026
Kali @ Kalidass Vs State
Madras High Court · (2026) 01 MAD CK 1749
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 126(2), 296(b), 309(6), 311, 351(3)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
Sasi Vs Commissioner Of Police Tambram, Chennai And Others
Madras High Court · (2026) 01 MAD CK 1748
High Courts08 Jan 2026
Agilesh Vs State
Madras High Court · (2026) 01 MAD CK 1747
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194(3)(ii)Bharatiya Nyaya Sanhita, 2023-Section 108, 269
High Courts08 Jan 2026
G. Venkadesan Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1745
Mines And Minerals (Development And Regulation) Act, 1957-Section 21(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
Sivaraj And Others Vs State
Madras High Court · (2026) 01 MAD CK 1744
Bharatiya Nyaya Sanhita, 2023-Section 109, 269, 296(b)
High Courts08 Jan 2026Disposed Of
A.Radhakrishnan Vs Secretary To Government And Others
Madras High Court · (2026) 01 MAD CK 1743
High Courts08 Jan 2026
Right @ Vijay Vs State
Madras High Court · (2026) 01 MAD CK 1742
Indian Penal Code, 1860-Section 34, 120(B), 201, 302, 364, 394, 397Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts07 Jan 2026
GajapathiVarma Vs State
Madras High Court · (2026) 01 MAD CK 1741
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1), 194(1), 269Arms Act, 1959-Section 25(1AA), 25(1A)