High Courts12 Jan 2026
John Arulappan Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1786
Prevention Of Corruption Amended Act, 2018-Section 7(b)Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 59 of 62
High Courts12 Jan 2026
Satheesh Sathya @ Satheesh Kumar Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1785
Bharatiya Nyaya Sanhita, 2023-Section 62, 269, 318(4)
High Courts12 Jan 2026
Saravanakumar And Others Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1784
Bharatiya Nyaya Sanhita, 2023-Section 105, 269, 288Indian Explosive Acts, 1884-Section 9(B)(1)(a)
High Courts12 Jan 2026
Ashok Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1783
Wild Life (Protection) Act, 1972-Section 49A, 49B, 49C, 50, 51Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Jan 2026
Marikannan Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1780
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts09 Jan 2026
Sarathkumar @ Manda Sarath Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1779
Indian Penal Code, 1860-Section 294(B), 307, 323, 506(ii)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3(1)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts09 Jan 2026
Uma @ Umarani Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1778
Prevention of Corruption Act, 1988-Section 7(a)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts09 Jan 2026
Mariya Seka And Others Vs State Of Tamilnadu And Others
Madras High Court · (2026) 01 MAD CK 1777
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4)Information Technology Act, 2000-Section 66(D)
High Courts09 Jan 2026
Chairman Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1776
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts09 Jan 2026
Ramesh Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1770
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 296(b), 351(3)Arms Act, 1959-Section 20, 25(1A)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts09 Jan 2026Allowed
K.Sasikala And Others Vs Member Secretary
Madras High Court · (2026) 01 MAD CK 1769
High Courts09 Jan 2026
Venkatachalapathy Vs State
Madras High Court · (2026) 01 MAD CK 1768
Cigarettee And Other Tobacco Products Act, 2003-Section 24(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269
High Courts09 Jan 2026
Mahalingam Vs Inspector Of Police
Madras High Court · (2026) 01 MAD CK 1767
Indian Penal Code, 1860-Section 399Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts09 Jan 2026Dismissed/ Disposed Of
V.Kasthuri Vs D.Bharath
Madras High Court · (2026) 01 MAD CK 1766
Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts09 Jan 2026Dismissed
Dr.Narendran Vs Dr.Narmada
Madras High Court · (2026) 01 MAD CK 1765
Hindu Marriage Act, 1955-Section 13, 13(1)(ia)
High Courts09 Jan 2026
Prasath Vs State
Madras High Court · (2026) 01 MAD CK 1764
Bharatiya Nyaya Sanhita, 2023-Section 75, 78(1), 78(1)(ii), 269, 351(3)Information Technology Act, 2000-Section 67
High Courts09 Jan 2026
M/s RASPN Shippin Services Pvt. Ltd Vs Commissioner
Madras High Court · (2026) 01 MAD CK 1763
High Courts09 Jan 2026
Sabari Vs State
Madras High Court · (2026) 01 MAD CK 1762
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 126(2), 269, 296(b), 311, 351(3)
High Courts09 Jan 2026Dismissed/ Disposed Of
Lakshmi Ammal And Others Vs Arunraj And Others
Madras High Court · (2026) 01 MAD CK 1761
Transfer Of Property Act, 1882-Section 122