High Courts23 Jan 2026
Manimaran Vs State Of Tamilnadu And Others
Madras High Court · (2026) 01 MAD CK 1828
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 57 of 62
High Courts23 Jan 2026Disposed Of
K.Mummoorthyn Vs Tahsildar And Others
Madras High Court · (2026) 01 MAD CK 1827
Tamil Nadu Survey And Boundaries Act, 1923-Section 9, 10
High Courts23 Jan 2026Allowed/ Disposed Of
Thavamani And Others Vs T. Jayamani
Madras High Court · (2026) 01 MAD CK 1826
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 26 Rule 9
High Courts23 Jan 2026
Abhishek Kumar Singh Vs State
Madras High Court · (2026) 01 MAD CK 1825
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 37Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts23 Jan 2026
C.Prem Ramesh (A1) Vs State
Madras High Court · (2026) 01 MAD CK 1824
Bharatiya Nyaya Sanhita, 2023-Section 75(2), 85, 269, 351(3)Dowry Prohibition Act, 1961-Section 4Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts23 Jan 2026Allowed
Divakar Vs State And Others
Madras High Court · (2026) 01 MAD CK 1823
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(va)Indian Penal Code, 1860-Section 229A
High Courts23 Jan 2026Dismissed/ Partly Allowed
M/s.Reliance General Insurance Co., Ltd And Others Vs T.Papitha Christobel And Others
Madras High Court · (2026) 01 MAD CK 1822
Motor Vehicles Act, 1988-Section 166
High Courts23 Jan 2026Dismissed
Special Tahsildar (LAO) Vs Rabbath Begum And Others
Madras High Court · (2026) 01 MAD CK 1821
Land Acquisition Act, 1894-Section 4(1), 18
High Courts23 Jan 2026
Kritika Malhotra Vs Senior Intelligence Officer
Madras High Court · (2026) 01 MAD CK 1820
Customs Act 1962-Section 132, 135
High Courts23 Jan 2026
Keerai Thothotta Ashok @ Ashok Vs State
Madras High Court · (2026) 01 MAD CK 1819
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 126(2), 269, 296(b), 351(3)
High Courts22 Jan 2026Disposed Of
M/s.Liberty General Insurance Ltd Vs V.Priya And Others
Madras High Court · (2026) 01 MAD CK 1818
High Courts22 Jan 2026Dismissed
Managing Director Vs Sathya And Others
Madras High Court · (2026) 01 MAD CK 1817
High Courts22 Jan 2026Partly Allowed
Divisional Manager Vs Balasubramanian And Others
Madras High Court · (2026) 01 MAD CK 1816
High Courts21 Jan 2026
Surega Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1815
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026
Arunpandian Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1814
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 317(5)
High Courts21 Jan 2026
Uthayakumar Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1813
Protection Of Children From Sexual Offences Act, 2012-Section 7, 8, 9(m), 10Bharatiya Nyaya Sanhita, 2023-Section 127(2), 269
High Courts21 Jan 2026
Perumal Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1811
Tamil Nadu Prohibition Act, 1937-Section 4(1)(a), 4(1)(g), 4(1A)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026Allowed
R. Ayubkhan, Proprietor Of Mass Audio Vs Dr. Ilaiyaraaja And Others
Madras High Court · (2026) 01 MAD CK 1809
High Courts21 Jan 2026
S. Sudhir Vs State
Madras High Court · (2026) 01 MAD CK 1808
Indian Penal Code, 1860-Section 294(b), 323, 341, 506(ii)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 70(2)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026
Vigneshwaran Vs State
Madras High Court · (2026) 01 MAD CK 1807
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 22(b), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269