High Courts30 Jan 2026
Honestraj Vs State
Madras High Court · (2026) 01 MAD CK 1856
Bharatiya Nyaya Sanhita, 2023-Section 75(2), 115(2), 126(2), 269, 296(b), 351(3)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 55 of 62
High Courts30 Jan 2026
Anandaraj Vs State
Madras High Court · (2026) 01 MAD CK 1855
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 269
High Courts30 Jan 2026
Yogesh And Others Vs State
Madras High Court · (2026) 01 MAD CK 1854
Bharatiya Nyaya Sanhita, 2023-Section 105, 115(2), 118(1), 126(2), 269, 296(b), 324(4), 329(4)
High Courts30 Jan 2026Dismissed
G.Kothandaraman Vs Durga Prasad
Madras High Court · (2026) 01 MAD CK 1853
Evidence Act, 1872-Section 68Indian Succession Act, 1925-Section 26, 63Hindu Succession Act, 1956-Section 30
High Courts30 Jan 2026
Rahman Vs State
Madras High Court · (2026) 01 MAD CK 1852
Prohibition Of Child Marriage Act, 2006-Section 9Protection Of Children From Sexual Offences Act, 2012-Section 6Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts29 Jan 2026Dismissed
Perumal Vs State
Madras High Court · (2026) 01 MAD CK 1875
Indian Penal Code, 1860-Section 302, 307Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4(1)Code Of Criminal Procedure, 1973-Section 207, 313
High Courts29 Jan 2026Disposed Of
Janarthanan Vs S.Amirtha Jothi, I.A.S And Others
Madras High Court · (2026) 01 MAD CK 1872
High Courts29 Jan 2026Disposed Of
D.Rajadurai Vs Raja Gopal Sunkara And Others
Madras High Court · (2026) 01 MAD CK 1871
High Courts29 Jan 2026Dismissed
Reliance General Insurance Co Ltd Vs Priya And Others
Madras High Court · (2026) 01 MAD CK 1870
Motor Vehicles Act, 1988-Section 170
High Courts29 Jan 2026Disposed Of
T.G.Sureshbapu Vs Tahsildar And Others
Madras High Court · (2026) 01 MAD CK 1869
Tamil Nadu Survey And Boundaries Act, 1923-Section 9, 10
High Courts29 Jan 2026Disposed Of
P.Perumal Vs District Revenue Officer And Others
Madras High Court · (2026) 01 MAD CK 1868
High Courts29 Jan 2026Disposed Of
R.Aravindh Vs Tahsildar And Others
Madras High Court · (2026) 01 MAD CK 1867
Tamil Nadu Survey And Boundaries Act, 1923-Section 9, 10
High Courts29 Jan 2026Disposed Of
Chinnamal Vs District Revenue Officer And Others
Madras High Court · (2026) 01 MAD CK 1866
High Courts29 Jan 2026Disposed Of
Rengasamy Selvam @ R.Selvam Vs Regional Passport Officer And others
Madras High Court · (2026) 01 MAD CK 1865
High Courts29 Jan 2026Dismissed
V.Umamahesh Vs Secretary To His Excellency Governor Of Tamilnadu, Lok Bhavan And Others
Madras High Court · (2026) 01 MAD CK 1864
Constitution Of India, 1950-Article 14, 16, 309Tamil Nadu Government Servants (Conditions Of Service) Act, 2016-Section 1(b), 5(2)(c), 5(3)(e), 27
High Courts28 Jan 2026Dismissed/ Disposed Of
Reliance General Insurance Co. Ltd Vs VayalathalW/o.Mani @ Manikandan And Others
Madras High Court · (2026) 01 MAD CK 1851
Motor Vehicles Act, 1988-Section 2(21), 10(2)(d)
High Courts28 Jan 2026Disposed Of
Shriram General Insurance Co. Ltd And Others Vs G.M.Vasantha And Others
Madras High Court · (2026) 01 MAD CK 1850
Motor Vehicles Act, 1988-Section 166
High Courts28 Jan 2026Dismissed/ Disposed Of
M/s.United India Insurance Co., Ltd Vs Anitha And Others
Madras High Court · (2026) 01 MAD CK 1849