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Madras High Court judgments, 2026

1,228 judgments · page 53 of 62

High Courts04 Feb 2026

Saran Vs State Of Tamilnadu

Madras High Court · (2026) 02 MAD CK 1698

Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
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High Courts04 Feb 2026

Amjath Khan Gori Vs State Of Tamilnadu

Madras High Court · (2026) 02 MAD CK 1696

Indian Penal Code, 1860-Section 406, 420, 506(ii)Bharatiya Nyaya Sanhita, 2023-Section 269, 316(2), 318(4), 351(3)Tamil Nadu Protection Of Interest Of Depositors Act, (Financial Establishment) Act, 1997-Section 5
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High Courts04 Feb 2026

Petchidurai Vs State

Madras High Court · (2026) 02 MAD CK 1695

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts04 Feb 2026Disposed Of

Muthupandi Vs State And Others

Madras High Court · (2026) 02 MAD CK 1694

Indian Penal Code, 1860-Section 304(A), 304(ii)Child Labour (Prohibition And Regulation) Act, 1986-Section 14(1)Code Of Criminal Procedure, 1973-Section 317
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High Courts04 Feb 2026

Naresh Vs State

Madras High Court · (2026) 02 MAD CK 1692

Indian Penal Code, 1860-Section 120(B), 147, 148, 149, 302(3), 450Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts04 Feb 2026

Shanmuga Sundaram Vs State

Madras High Court · (2026) 02 MAD CK 1691

Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 80, 81, 87Bharatiya Nyaya Sanhita, 2023-Section 143(1)(f), 269
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High Courts04 Feb 2026Dismissed

Pavithra Vs State

Madras High Court · (2026) 02 MAD CK 1690

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(C), 29(1), 37Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts03 Feb 2026

Thavasi Vs State Of Tamil Nadu

Madras High Court · (2026) 02 MAD CK 1687

Protection Of Children From Sexual Offences Act, 2012-Section 1, 5(1)Prohibition Of Child Marriage Act, 2006-Section 9Bharatiya Nagarik Suraksha Sanhita, 2023-Section 137(2)
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High Courts03 Feb 2026

Mohammed Sameer Thamby Vs State Of Tamil Nadu

Madras High Court · (2026) 02 MAD CK 1684

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 29(1)Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts02 Feb 2026

Brettlee Vs State Of Tamil Nadu

Madras High Court · (2026) 02 MAD CK 1681

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 29(1)Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts02 Feb 2026

Rajapandi And Others Vs State Of Tamilnadu

Madras High Court · (2026) 02 MAD CK 1678

Bharatiya Nyaya Sanhita, 2023-Section 118(1), 126(2), 191(1), 191(2), 269, 296(b), 351(3)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3(1)
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