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Madras High Court judgments, 2026

1,228 judgments · page 54 of 62

High Courts02 Feb 2026

Savariraj Vs State Of Tamilnadu

Madras High Court · (2026) 02 MAD CK 1677

Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
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High Courts02 Feb 2026

Ammar Vs State

Madras High Court · (2026) 02 MAD CK 1676

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 22(b)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts02 Feb 2026

T.Maheswaran Vs State

Madras High Court · (2026) 02 MAD CK 1675

Bharatiya Nyaya Sanhita, 2023-Section 127(2), 137(1)(b), 269Protection Of Children From Sexual Offences Act, 2012-Section 5(1), 6
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High Courts02 Feb 2026

Vinnarasu Vs State

Madras High Court · (2026) 02 MAD CK 1674

Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 269, 296(b), 351(2)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3
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High Courts02 Feb 2026

Yuvanesh Vs State

Madras High Court · (2026) 02 MAD CK 1671

Bharatiya Nyaya Sanhita, 2023-Section 103(1), 190, 191(2), 191(3), 269
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High Courts02 Feb 2026

Dhanapal Vs State

Madras High Court · (2026) 02 MAD CK 1670

Bharatiya Nyaya Sanhita, 2023-Section 108, 118(1), 269, 296(b), 351(3)
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High Courts02 Feb 2026

Nagaraj Vs State

Madras High Court · (2026) 02 MAD CK 1669

Bharatiya Nyaya Sanhita, 2023-Section 109(1), 115(2), 118(1), 296(b), 191(2), 191(3), 269, 309(5), 329(4), 351(3)
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High Courts02 Feb 2026

Sasikumar@ Gowtham Vs State

Madras High Court · (2026) 02 MAD CK 1668

Indian Penal Code, 1860-Section 34, 294(b), 307, 323, 506(ii)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts02 Feb 2026

Barath Vs State

Madras High Court · (2026) 02 MAD CK 1666

Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 278Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77
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High Courts30 Jan 2026

Mageshkumar Vs State Of Tamilnadu

Madras High Court · (2026) 01 MAD CK 1859

Indian Penal Code, 1860-Section 147, 148, 342, 364A, 448, 506(ii)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts30 Jan 2026Dismissed

Ashok Vs State Of Tamilnadu

Madras High Court · (2026) 01 MAD CK 1858

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 52(a)(2)(c)Code Of Criminal Procedure, 1973-Section 389Indian Penal Code, 1860-Section 354(B), 392
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