High Courts27 Jan 2026Disposed Of
Kamaraj Vs Superintendent Of Police And Others
Madras High Court · (2026) 01 MAD CK 1848
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 56 of 62
High Courts27 Jan 2026Disposed Of
Chithradevi Vs Deputy Inspector General Of Prisons And Correctional Servicesm And Others
Madras High Court · (2026) 01 MAD CK 1847
Indian Penal Code, 1860-Section 392, 397
High Courts27 Jan 2026Disposed Of
Sivakumar Vs Superintendent Of Police And Others
Madras High Court · (2026) 01 MAD CK 1846
Bharatiya Nyaya Sanhita, 2023-Section 139Protection Of Children From Sexual Offences Act, 2012-Section 5(l), 6
High Courts27 Jan 2026Allowed
N.Rajaram Vs Superintendent Of Police And Others
Madras High Court · (2026) 01 MAD CK 1845
High Courts27 Jan 2026
Tamil Rajendiran @ R.Rajendiran Vs Principal Secretary To Government Of Tamilnadu And Others
Madras High Court · (2026) 01 MAD CK 1844
High Courts27 Jan 2026
Gowtham Vs State
Madras High Court · (2026) 01 MAD CK 1843
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 269, 324(5), 332(c), 351(3)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3(1)
High Courts27 Jan 2026
Sankar Vs State
Madras High Court · (2026) 01 MAD CK 1842
Indian Penal Code, 1860-Section 294(b), 307, 324, 336, 341, 427, 506(2)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts27 Jan 2026
R.Karthib Vs State
Madras High Court · (2026) 01 MAD CK 1841
Bharatiya Nyaya Sanhita, 2023-Section 269, 305, 331(4)
High Courts27 Jan 2026Disposed Of
Marimuthammal @ Kuppayammal @ Kuppammal Vs District Revenue Divisional Officer And Others
Madras High Court · (2026) 01 MAD CK 1840
High Courts27 Jan 2026
Sanjay Kumar ESA Vs State
Madras High Court · (2026) 01 MAD CK 1839
Bharatiya Nyaya Sanhita, 2023-Section 204, 205, 269, 308, 316(2), 318(4)Information Technology Act, 2000-Section 66C, 66D
High Courts27 Jan 2026
Maharaja Vs State
Madras High Court · (2026) 01 MAD CK 1838
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 269, 296(b)
High Courts27 Jan 2026
Durga Vs State
Madras High Court · (2026) 01 MAD CK 1837
Bharatiya Nyaya Sanhita, 2023-Section 103, 269, 296(b)
High Courts27 Jan 2026
Gibilsomnath Omprakash And Others Vs State
Madras High Court · (2026) 01 MAD CK 1836
Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77Bharatiya Nyaya Sanhita, 2023-Section 111, 123, 269
High Courts27 Jan 2026Dismissed
T.Markandayar @ Mark Vs State
Madras High Court · (2026) 01 MAD CK 1835
Bharatiya Nyaya Sanhita, 2023-Section 310(2), 311
High Courts27 Jan 2026Disposed Of
M.Madhankumar Vs District Collector Villupuramm And Others
Madras High Court · (2026) 01 MAD CK 1834
High Courts23 Jan 2026Disposed Of
R.M.S.K. Sankaralingam Vs Assistant Commissioner(ST)(FAC)
Madras High Court · (2026) 01 MAD CK 1833
Central Goods And Services Tax Act, 2017-Section 169, 169(1)
High Courts23 Jan 2026Disposed Of
M/S. KRP Crane Services Vs Deputy State Tax Officer - 1
Madras High Court · (2026) 01 MAD CK 1832
Central Goods And Services Tax Act, 2017-Section 169
High Courts23 Jan 2026
Pudukkottai Co-Operative Press Ltd Vs Deputy Director (ESI) And Others
Madras High Court · (2026) 01 MAD CK 1831
Employees' State Insurance Act, 1948-Section 45A, 45G
High Courts23 Jan 2026Disposed Of
M.Prabu Vs Assistant Commissioner (ST)
Madras High Court · (2026) 01 MAD CK 1830
High Courts23 Jan 2026Disposed Of
TVL. Annai Transport Vs Deputy State Tax Officer
Madras High Court · (2026) 01 MAD CK 1829
Tamil Nadu Goods And Services Tax Act, 2017-Section 73Central Goods And Services Tax Act, 2017-Section 169, 169(1)