High Courts21 Oct 1955
Anganna Goundan alias Chinnasami Goundan Vs Angamuthu Goundan and Another
Madras High Court · AIR 1956 Mad 271 : (1956) ILR (Mad) 1035 : (1956) 69 LW 179 : (1956) 1 MLJ 300
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 4 of 19
High Courts21 Oct 1955
Velu Mudaliar and Others Vs Rajaram karayalar
Madras High Court · (1955) 10 MAD CK 0030
Transfer of Property Act, 1882 — Section 58
High Courts21 Oct 1955Dismissed
Sivagami Achi Vs S. PR. M. A. L. S. Somasundaram Chettiar and another
Madras High Court · (1955) 10 MAD CK 0028
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Oct 1955
Joseph Benjamin Bonjour (Insolvent) Vs The Official Assignee of Madras
Madras High Court · AIR 1956 Mad 283 : (1956) ILR (Mad) 491 : (1956) 69 LW 105 : (1956) 1 MLJ 166
High Courts21 Oct 1955
Balakrishnan Vs N.B. Balachandran and Another
Madras High Court · (1956) 1 MLJ 459
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts21 Oct 1955
Ayyan Ammal Vs Vellayammal and Others
Madras High Court · AIR 1956 Mad 354 : (1956) ILR (Mad) 587 : (1956) 69 LW 230 : (1956) 1 MLJ 255
High Courts19 Oct 1955
C. Duraiswami Iyengar and Another Vs The United India Life Assurance Co., Ltd. and Others
Madras High Court · AIR 1956 Mad 316 : (1956) ILR (Mad) 1014 : (1956) 69 LW 37 : (1956) 1 MLJ 344
Specific Relief Act, 1877 — Section 3Trusts Act, 1882 — Section 78
High Courts18 Oct 1955
Karuppa Udayar Vs State of Madras and Others
Madras High Court · AIR 1956 Mad 460 : (1956) 69 LW 391
Government of India Act, 1935 — Section 240(3)Penal Code, 1860 (IPC) — Section 420
High Courts18 Oct 1955Dismissed
M.R. Krishnamurthy and another Vs The Official Assignee of Madras
Madras High Court · (1955) 10 MAD CK 0022
Presidency Towns Insolvency Act, 1909 — Section 102, 52
High Courts18 Oct 1955
S.R. Kulathu Iyer Vs S. Manickavasagam Pillai and Another
Madras High Court · (1956) 69 LW 548 : (1956) 1 MLJ 385
High Courts17 Oct 1955
Janaki Ammal and Others Vs Divisional Engineer
Madras High Court · (1956) 2 LLJ 233
Employees Compensation Act, 1923 — Section 12, 3
High Courts17 Oct 1955
Janaki Ammal and Others Vs The Divisional Engineer
Madras High Court · (1956) 2 MLJ 19
Workmens Compensation Act, 1923 — Section 3(1)
High Courts14 Oct 1955
Mutha Mudali (died) and Another Vs Kuppanna Goundan
Madras High Court · (1956) ILR (Mad) 1254 : (1956) 69 LW 224 : (1956) 2 MLJ 168
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Transfer of Property Act, 1882 — Section 53A
High Courts14 Oct 1955
E.A. Balakrishna Iyer Vs Singa Vanniar and Others
Madras High Court · (1956) ILR (Mad) 944 : (1956) 69 LW 143 : (1956) 1 MLJ 373
Tanjore Tenants and Pannaiyals Protection Act, 1952 — Section 6(1)
High Courts14 Oct 1955
Gopinath Shetty by next friend father, K. Subbayya Shetty Vs Santhamma and Others
Madras High Court · (1956) 69 LW 366 : (1956) 2 MLJ 38
High Courts14 Oct 1955
The Pathinen Grama Ariya Vaisya Bank Ltd. Vs S.S.K. Nagaswami Chettiar and Others
Madras High Court · AIR 1956 Mad 257 : (1956) 1 MLJ 380
Provincial Insolvency Act, 1920 — Section 9(1)(c)
High Courts13 Oct 1955Dismissed
K. R. Kuppuswami Iyer Vs R. R. Harinarayanachari
Madras High Court · (1955) 10 MAD CK 0029
Constitution of India, 1950 — Article 226
High Courts11 Oct 1955
Ramanatha Rao Vs State of Madras and Another
Madras High Court · (1956) 69 LW 302 : (1956) 1 MLJ 579