High Courts11 Oct 1955
Percy Edward Warne Vs The Ouchterlony Valley Estate (1938) Ltd.
Madras High Court · AIR 1956 Mad 505 : (1956) ILR (Mad) 933 : (1956) 69 LW 250 : (1956) 1 MLJ 556
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 5 of 19
High Courts11 Oct 1955
T. Velu Servai Vs Srinivasa Iyengar and Another
Madras High Court · (1956) 69 LW 538 : (1956) 2 MLJ 60
High Courts10 Oct 1955
The Premier Life and General Insurance Co. Ltd. Vs H. Krishna Shet and Others
Madras High Court · (1956) 1 MLJ 408
Motor Vehicles Act, 1988 — Section 96
High Courts10 Oct 1955
S. Janabai Ammal Vs Narasimhalu Naidu and Others
Madras High Court · (1956) 69 LW 93 : (1956) 1 MLJ 519
Provincial Insolvency Act, 1920 — Section 37
High Courts07 Oct 1955
In Re: Sundaresa Ayyar
Madras High Court · (1956) ILR (Mad) 1171 : (1956) 69 LW 504 : (1956) 1 MLJ 204
Penal Code, 1860 (IPC) — Section 107, 166, 170, 341
High Courts07 Oct 1955
R. Thangavelu Chettiar Vs Commr. of Police
Madras High Court · (1956) 1 MLJ 220
High Courts07 Oct 1955
The Board of Revenue Vs Moideen Rowther and Others
Madras High Court · (1956) ILR (Mad) 132
Civil Procedure Code, 1908 (CPC) — Section 122Madras Stamp (Amendment) Act, 1922 — Article 38Stamp Act, 1899 — Article 45, 2, 33, 33(1), 38
High Courts07 Oct 1955
V. Ramamurthi, Official Liquidator Vs Indian Bank Ltd. and others
Madras High Court · (1955) 10 MAD CK 0027
Companies Act, 1956 — Section 109, 109(1), 109(1)(c), 109(1)(e)Contract Act, 1872 — Section 171, 178Sales of Goods Act, 1930 — Section 30
High Courts07 Oct 1955
Athappa Gounder alias Poosari Gounder and Others Vs Periasami Gounder
Madras High Court · AIR 1956 Mad 344 : (1956) 2 MLJ 94
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Oct 1955Dismissed
The Madras Provincial Type Foundry Workers' Union Vs Ramalinga Mudaliar and Others
Madras High Court · AIR 1957 Mad 68 : (1956) 1 MLJ 295
Payment of Wages Act, 1936 — Section 15, 15(3), 17, 17(1)
High Courts07 Oct 1955
The Board of Revenue of Madras, The Chief Controlling Revenue Authority Vs Moideen Rowther and Others.
Madras High Court · (1956) ILR (Mad) 132
Civil Procedure Code, 1908 (CPC) — Section 122Stamp Act, 1899 — Section 33, 33(1), 38, 40(1)(b), 48
High Courts07 Oct 1955
Board of Revenue, Madras Vs Moideen Rowther and others
Madras High Court · (1956) ILR (Mad) 132
Civil Procedure Code, 1908 (CPC) — Section 122Stamp Act, 1899 — Section 2, 33, 33(1), 38, 40(1)(b)
High Courts06 Oct 1955
Abdul Rahim and Bros. and Another Vs R.K. Selvan Bros. and Others
Madras High Court · (1956) 1 MLJ 237
High Courts06 Oct 1955
Palaniswami Goundar Vs Devanai Ammal and Others
Madras High Court · (1956) ILR (Mad) 482 : (1956) 69 LW 136 : (1956) 1 MLJ 366
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4)
High Courts06 Oct 1955
S. Hajee Mohamed Haneef Saheb and Co. Vs S.S. Abu Bucker and Others
Madras High Court · (1956) 69 LW 184 : (1956) 1 MLJ 471
High Courts05 Oct 1955
Kunjammal Vs Malayappa Iyer and Another
Madras High Court · AIR 1956 Mad 409 : (1956) 69 LW 295 : (1956) 2 MLJ 67
High Courts04 Oct 1955
Sheik Davood Rowther Vs Rajasri Prathasimha Rajah Sahib
Madras High Court · (1956) 69 LW 49 : (1956) 1 MLJ 316
Madras Estates Land Act, 1908 — Section 27, 77
High Courts30 Sept 1955
Srinivasa Pillai and Others Vs Muthayya Pillai and Another
Madras High Court · AIR 1956 Mad 364 : (1956) ILR (Mad) 837 : (1956) 69 LW 120 : (1956) 1 MLJ 319
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts30 Sept 1955
Karuppa Udayar and Others Vs Sellamuthu Udayar and Others
Madras High Court · (1956) 69 LW 446 : (1956) 2 MLJ 250