High Courts06 Sept 1955
Neelambal Ammal and Others Vs Rajarathnam Pillai and Others
Madras High Court · AIR 1956 Mad 336 : (1956) 1 MLJ 245
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 7 of 19
High Courts02 Sept 1955Dismissed
Veerappa konar and others Vs Ayipillai and others
Madras High Court · (1955) 09 MAD CK 0016
Transfer of Property Act, 1882 — Section 40
High Courts01 Sept 1955
S.E. Mohamad Abdulla Sons Vs T.K. Dorai Arasu and Another
Madras High Court · AIR 1956 Mad 254 : (1956) ILR (Mad) 846 : (1956) 69 LW 186 : (1956) 1 MLJ 184
High Courts01 Sept 1955
M.K. Padmanabhan Vs The State of Madras and Another
Madras High Court · AIR 1956 Mad 349 : (1956) ILR (Mad) 1272 : (1956) 69 LW 1051 : (1956) 1 MLJ 179
High Courts31 Aug 1955Dismissed
Perumal Naicker Vs Sithalakshmi Ammal
Madras High Court · (1955) 08 MAD CK 0012
Penal Code, 1860 (IPC) — Section 424
High Courts31 Aug 1955Dismissed
Firm of Seth Arjundas Vasudev by partner Chhugomal Vs S. R. Narayana Pillai and others
Madras High Court · (1955) 08 MAD CK 0007
Provincial Insolvency Act, 1920 — Section 15, 28, 62
High Courts31 Aug 1955Dismissed
Messrs. Kalam Somasundaram Cheitiar and Sons, Salem Vs The State of Madras
Madras High Court · (1955) 08 MAD CK 0004
Constitution of India, 1950 — Article 286(1), 286(1)(a)
High Courts31 Aug 1955Dismissed
Perumal Naicker Vs Sitha Lakshmi Ammal
Madras High Court · (1955) 08 MAD CK 0001
Penal Code, 1860 (IPC) — Section 424
High Courts26 Aug 1955Dismissed
P. T. C. Kannappa Chettiar Vs V. Chetty Ranganatham Chettty
Madras High Court · (1955) 08 MAD CK 0024
High Courts26 Aug 1955
Seth Mohandas Vasudev Vs M.R. Ramamoorthy
Madras High Court · (1956) 69 LW 542 : (1956) 1 MLJ 493
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 51
High Courts25 Aug 1955
A.P. Jambulinga Mudaliar Vs A.S. Vadivelachari and Others
Madras High Court · AIR 1956 Mad 390 : (1956) ILR (Mad) 889 : (1955) 68 LW 848 : (1956) 1 MLJ 72
High Courts25 Aug 1955
R. Sumudra Vijayam Chettiar Vs Srinivasa Alwar and Others
Madras High Court · AIR 1956 Mad 301 : (1956) 69 LW 62 : (1956) 1 MLJ 276
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8Transfer of Property Act, 1882 — Section 111(c)
High Courts25 Aug 1955
Sitharama Reddiar (T.N.) Vs Ayyasami Gounder (A.)
Madras High Court · (1955) 2 LLJ 768
Employees Compensation Act, 1923 — Section 2
High Courts25 Aug 1955Allowed
Rallis India Ltd. Vs B.V. Manickam Chetti and Co. and another
Madras High Court · AIR 1956 Mad 369 : AIR 1955 Mad 369
Arbitration Act, 1940 — Section 19, 20, 34
High Courts23 Aug 1955
S. Ranga Rajendran and Others Vs S.K.A.R.S.M. Ramanatham Chettiar
Madras High Court · (1955) 68 LW 969 : (1956) 1 MLJ 173
High Courts22 Aug 1955
Kuppammal Vs Mu. Ve. Pethanna Chetty
Madras High Court · AIR 1956 Mad 250 : (1956) ILR (Mad) 449 : (1955) 68 LW 887 : (1956) 1 MLJ 52
High Courts19 Aug 1955Dismissed
State of Madras Vs Madras Electric Tramways Ltd.
Madras High Court · (1955) 08 MAD CK 0028
Companies Act, 1913 — Section 162, 165
High Courts19 Aug 1955
Alagammai Achi Vs E.S.Vr.P.L. Veerappa Chettiar and Others
Madras High Court · (1956) 69 LW 359 : (1956) 2 MLJ 193
High Courts19 Aug 1955Dismissed
The State of Madras Vs The Madras Electric Tramways Limited
Madras High Court · (1956) ILR (Mad) 440
Companies Act, 1913 — Section 162, 162(1), 166, 271, 271(1)
High Courts19 Aug 1955Dismissed
The State of Madras Vs The Madras Electric Transways (1904) Ltd.
Madras High Court · (1956) ILR (Mad) 440
Companies Act, 1913 — Section 162, 166