High Courts25 Jul 1955
In Re: Avadai Ammal
Madras High Court · (1955) 07 MAD CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 314Penal Code, 1860 (IPC) — Section 109, 134, 164, 201, 314
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 9 of 19
High Courts21 Jul 1955Allowed
Chellam Servai Vs Ramalingam Servai
Madras High Court · (1955) 07 MAD CK 0019
Civil Procedure Code, 1908 (CPC) — Section 145, 145(a), 145(b), 151
High Courts21 Jul 1955
A.V. Subramaniam, by partner A.V. Subramania Mudaliar Vs Ramachandra Beharilal
Madras High Court · (1956) 69 LW 442 : (1956) 2 MLJ 64
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts21 Jul 1955
T. Manavedan Tirumalpad senior Raja of Nilambur and Another Vs The Commissioner of Income Tax
Madras High Court · (1956) ILR (Mad) 209 : (1956) 1 MLJ 272
Income Tax Act, 1961 — Section 34, 66(1)
High Courts21 Jul 1955
E.K. Pattabhi Rama Reddi and Another Vs E.K. Govinda Reddi and Others
Madras High Court · AIR 1956 Mad 72 : (1956) ILR (Mad) 867 : (1955) 68 LW 783 : (1956) 1 MLJ 82
High Courts21 Jul 1955
Santhamma and Others Vs Neelamma and Others
Madras High Court · (1956) ILR (Mad) 785
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 13, 14, 19, 19(1), 31Government of India Act, 1915 — Section 108, 45(A)(1), 80
High Courts21 Jul 1955
In Re: Mariyappan
Madras High Court · (1955) 07 MAD CK 0003
Penal Code, 1860 (IPC) — Section 53
High Courts20 Jul 1955
P. Murugesan Vs Hajee M.M.S. Hameed Maracayar
Madras High Court · (1956) 69 LW 441 : (1956) 1 MLJ 238
High Courts19 Jul 1955
Kumbakonam Bank Limited Vs K.R.M.P. Shanmugham Pillai and Others
Madras High Court · (1956) ILR (Mad) 430 : (1956) 69 LW 22 : (1956) 1 MLJ 58
High Courts19 Jul 1955
P. Natarajan Vs K. Krishnaswami Goundar and Another
Madras High Court · (1957) ILR (Mad) 301 : (1955) 68 LW 710 : (1956) 1 MLJ 411
Madras Co-operative Societies Act, 1932 — Section 57
High Courts19 Jul 1955
Kemp and Co. Ltd. Vs Commissioner for Workmen's Compensation and Another
Madras High Court · (1955) 2 LLJ 481
Constitution of India, 1950 — Article 226
High Courts15 Jul 1955
Standard Cotton and Silk Weaving Co. Ltd. Vs Regional Provident Fund Commissioner
Madras High Court · AIR 1956 Mad 382 : (1955) 2 LLJ 484 : (1956) 1 MLJ 169
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 17, 3, 5
High Courts12 Jul 1955
Nagammal Vs Agoramurthi by his next friend and grandfather Veeraswami Pillai
Madras High Court · AIR 1956 Mad 248 : (1956) 1 MLJ 465
Specific Relief Act, 1877 — Section 42
High Courts11 Jul 1955
Shenbagavalli Ammal Vs Dhanalakshmi Ammal and others
Madras High Court · (1955) 07 MAD CK 0017
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts11 Jul 1955
Vakkat Bappu and Others Vs The Election Authority, viz., The Regional Inspector of Municipal Councils and Local Boards
Madras High Court · (1956) 1 MLJ 45
High Courts08 Jul 1955Dismissed
Subramannaya Bhatta Vs Devadas Nayak and Others
Madras High Court · AIR 1955 Mad 693 : (1956) ILR (Mad) 204 : (1955) 68 LW 765 : (1955) 2 MLJ 625
Arbitration Act, 1940 — Section 2, 21Civil Procedure Code, 1908 (CPC) — Section 107(2)General Clauses Act, 1897 — Section 8
High Courts08 Jul 1955
Nedumbullithodiyil Govinda Pathiyar Vs Ananthanarayana Iyer and Nineteen Ors.
Madras High Court · (1956) ILR (Mad) 774
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 11, Order 33 Rule 15, Order 33 Rule 5, Order 33 Rule 6
High Courts07 Jul 1955Allowed
Shenbagavalli Ammal Vs Dhanalakshmi Ammal and Others
Madras High Court · (1957) ILR (Mad) 92
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 12B, 9
High Courts10 May 1955
In Re: Logambal Ammal
Madras High Court · (1956) ILR (Mad) 953
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7, Order 43 Rule 1