High Courts29 Apr 1955
Lakshmikutty Amma on behalf of her children Vijayam and another Vs Raghavan Nair
Madras High Court · (1955) 04 MAD CK 0035
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 11 of 19
High Courts29 Apr 1955Dismissed
Dr. V.K. John and Another Vs G. Vasantha pai and Another
Madras High Court · (1955) 04 MAD CK 0030
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 100, 100(1), 101, 117, 67
High Courts29 Apr 1955
V.S.V. Thangavelu Mudaliar Vs G. Thirumalswami Mudaliar and Another
Madras High Court · (1956) ILR (Mad) 697
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 47Transfer of Property Act, 1882 — Section 100, 60
High Courts29 Apr 1955Dismissed
Dr. V.K. John and another Vs G. Vasantha Pai and another
Madras High Court · (1955) 04 MAD CK 0010
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 100, 100(1), 101, 117, 67
High Courts28 Apr 1955Allowed
A. Arunachala Naicker Vs V. Gopal Stores
Madras High Court · (1955) 04 MAD CK 0029
High Courts28 Apr 1955Dismissed
P. A. Modeen Batcha Rowther Vs F. S. Sulaiman Sahib and others
Madras High Court · (1955) 04 MAD CK 0009
Civil Procedure Code, 1908 (CPC) — Section 47, 51, 51(d)
High Courts28 Apr 1955Dismissed
P.A. Modeen Batoha Rowther Vs F.S. Sulaiman Sahib and others
Madras High Court · (1955) 04 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 46, Order 40 Rule 1, Order 40 Rule 1(a)
High Courts27 Apr 1955
G. Baluswamy Iyer Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 47 : (1956) ILR (Mad) 742 : (1955) 28 ITR 235
Income Tax Act, 1922 — Section 10(2)(xv), 66(1)
High Courts27 Apr 1955Dismissed
The Public Prosecutor Vs Co-operative Milk supply Society Ltd., Karaikudi, by Secretary, Duraiswami Pillai
Madras High Court · (1955) 04 MAD CK 0033
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(d)
High Courts22 Apr 1955Dismissed
Ponnambath Koomulli Gopalan Nambiar Vs Varisya Kuniyil Katankotan Krishnan Nambiar
Madras High Court · AIR 1955 Mad 718 : (1956) ILR (Mad) 381 : (1955) 68 LW 664
Civil Procedure Code, 1908 (CPC) — Section 46Madras Village Courts Act, 1889 — Section 66, 67
High Courts22 Apr 1955Dismissed
E.M. Muthappa Chettiar Vs Salem Rajendra Mills Ltd., Salem
Madras High Court · AIR 1955 Mad 665 : (1955) 25 CompCas 283 : (1956) ILR (Mad) 686 : (1955) 68 LW 624 : (1955) 2 MLJ 535
Companies Act, 1913 — Section 34
High Courts21 Apr 1955Dismissed
Mrs. Avis Fitzalan Cowdrey Vs Imperial Bank of India and another
Madras High Court · (1955) 04 MAD CK 0032
High Courts21 Apr 1955Allowed
The State of Madras Vs Louis Dreyfus and Company LTD. incorporated in England and carries on Business amongst other places at Madras at Bombay and Another
Madras High Court · (1955) 04 MAD CK 0031
Civil Procedure Code, 1908 (CPC) — Section 47Income Tax Act, 1961 — Section 34
High Courts21 Apr 1955
The Vegetols Ltd. and Another Vs The Wholesale Co-operative Stores Ltd. and Another
Madras High Court · (1956) 1 MLJ 36
High Courts21 Apr 1955Allowed
C. Kondavya Chetty Vs Sivasankara Naicker and others
Madras High Court · (1955) 04 MAD CK 0004
High Courts21 Apr 1955Dismissed
Mrs. Avis Fitzalan Cowdray Vs The Imperial Bank of India and another
Madras High Court · (1955) 04 MAD CK 0002
Succession Act, 1925 — Section 302
High Courts19 Apr 1955
In Re: Ambalathil Assainar
Madras High Court · AIR 1956 Mad 97 : (1956) CriLJ 244
High Courts19 Apr 1955Dismissed
Uthaman Chettiar Vs T.K. Thiagaraja Pillai
Madras High Court · (1955) 04 MAD CK 0027
High Courts18 Apr 1955
T.P. Hariram Sait by guardians Parvathi Ammal and Peevammal Vs The Commr. of Income Tax, Madras
Madras High Court · AIR 1955 Mad 653 : (1956) ILR (Mad) 179 : (1955) 28 ITR 231 : (1956) 69 LW 1025 : (1955) 2 MLJ 440
Income Tax Act, 1922 — Section 28(1)
High Courts18 Apr 1955
Sri Ramalinga Choodambikai Mills Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 145 : (1955) 28 ITR 952
Income Tax Act, 1922 — Section 34, 66(1)