High Courts18 Apr 1955
N. M. Rayaloo Iyer and Sons Vs Commissioner of Excess Profits Tax, Madras
Madras High Court · AIR 1956 Mad 8 : (1955) 28 ITR 669
Income Tax Act, 1961 — Section 10(2), 10(2)(x), 66(1)
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 12 of 19
High Courts18 Apr 1955Allowed
A.K. Munuswamy Mudaliar and Co. Vs The State of Madras
Madras High Court · AIR 1956 Mad 101 : (1956) ILR (Mad) 369 : (1955) 68 LW 961 : (1956) 7 STC 1
High Courts18 Apr 1955
G. Venkataswami Naidu and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1955 Mad 714 : (1955) 28 ITR 405
Income Tax Act, 1922 — Section 10(1), 6
High Courts18 Apr 1955
Messrs. C. Hajee Abdul Shukoor and Company Vs The State of Madras
Madras High Court · (1955) 04 MAD CK 0001
Constitution of India, 1950 — Article 14, 286(1)(b)
High Courts15 Apr 1955Allowed
Thayammal Vs Rangaswami Reddy and Seventeen Ors.
Madras High Court · (1956) ILR (Mad) 182
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4), Order 32 Rule 13, 151Limitation Act, 1963 — Article 44, 28, 6, 7, 8
High Courts15 Apr 1955
Karur Jai Hind Pictures Vs A.M. Shahul Hameed
Madras High Court · AIR 1955 Mad 625 : (1955) ILR (Mad) 1145 : (1955) 68 LW 537
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts15 Apr 1955Allowed
Subramania Chettiar and Others Vs Narayanan and Others
Madras High Court · AIR 1955 Mad 615 : (1955) ILR (Mad) 1138 : (1955) 68 LW 528
Limitation Act, 1908 — Article 182(5)
High Courts15 Apr 1955Dismissed
S. Nagamani and another Vs Corporation of Madras
Madras High Court · (1955) 04 MAD CK 0011
High Courts13 Apr 1955
E.V. Balakrishna Ayyar Vs Mahalakshmi Ammal and Another
Madras High Court · (1956) 1 MLJ 3
High Courts13 Apr 1955
Knightsdale Estates Vs Commissioner of Income Tax, Madras. (Refd. Case No. 46 of 1951). S. T. P. Marimuthu Pillai v. Commissioner of Income Tax, Madras. (Refd. Case No. 108 of 1953)
Madras High Court · AIR 1956 Mad 487 : (1955) 28 ITR 650
Income Tax Act, 1961 — Section 4(1)(c), 66(1)
High Courts11 Apr 1955
The Newton Studios Ltd., Madras Vs The Commr. of Income Tax, Madras
Madras High Court · AIR 1955 Mad 646 : (1956) ILR (Mad) 670 : (1955) 28 ITR 378 : (1955) 2 MLJ 514
Income Tax Act, 1922 — Section 10(2)
High Courts11 Apr 1955
R. Subramania Iyer Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1955 Mad 623 : (1955) 28 ITR 352
Income Tax Act, 1922 — Section 3, 66
High Courts09 Apr 1955Dismissed
Dr. V.K. John and Another Vs G. Vasantha Pai and Another
Madras High Court · (1956) ILR (Mad) 390
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 101, 117
High Courts07 Apr 1955Dismissed
South Indian Co-operative Insurance Society Ltd., Madras Vs V. Bapi Raju
Madras High Court · AIR 1955 Mad 694 : (1956) ILR (Mad) 547 : (1955) 68 LW 641
Arbitration Act, 1940 — Section 34, 39, 39(2), 46
High Courts07 Apr 1955Dismissed
In Re: Hussain Bee and others
Madras High Court · (1956) ILR (Mad) 566
Constitution of India, 1950 — Article 19(1)(f), 19(5), 47
High Courts07 Apr 1955Dismissed
In Re: Hussain Bee and Others
Madras High Court · (1956) ILR (Mad) 566
Constitution of India, 1950 — Article 19(1), 19(5), 47Criminal Procedure Code, 1898 (CrPC) — Section 517, 520Defence of India Rules, 1962 — Rule 81(2), 81(4)
High Courts07 Apr 1955Dismissed
N.A. Visalakshi Achi Vs Mayalagu and Another
Madras High Court · (1956) ILR (Mad) 580
Tamil Nadu Agriculturists Relief Act, 1938 — Section 12, 13, 8, 9, 9(A)
High Courts07 Apr 1955
Sivaramakrishnan Vs Kaveri Ammal and Others
Madras High Court · AIR 1955 Mad 705 : (1956) ILR (Mad) 649 : (1955) 68 LW 740 : (1956) 1 MLJ 152
High Courts06 Apr 1955
Ananthalakshmi Ammal Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1955 Mad 664 : (1955) 28 ITR 178 : (1955) 2 MLJ 337
Income Tax Act, 1922 — Section 34
High Courts05 Apr 1955Allowed
Gandhi Sons Ltd. Vs The State of Madras
Madras High Court · (1956) ILR (Mad) 962
Constitution of India, 1950 — Article 286(1)English Sale of Goods Act, 1979 — Section 18, 21, 23, 23(1), 23(2)Madras General Sales Tax Act, 1939 — Section 11, 12, 12(1), 13(1), 2