High Courts28 Mar 1955
Board of Revenue, Chepauk, Madras Vs K. Venkataswami Naidu
Madras High Court · AIR 1955 Mad 620 : (1955) CriLJ 1369 : (1955) 68 LW 527
Stamp Act, 1899 — Article 30
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 14 of 19
High Courts28 Mar 1955
Rangayyan and another Vs Innasimuthu Mudali and others
Madras High Court · (1955) 03 MAD CK 0005
Evidence Act, 1872 — Section 11, 13, 155, 157, 17
High Courts28 Mar 1955
Guruvayur Devaswom Trustees, T.M. Krishnan Nambudiripad and another Vs Kuttikrishna Menon Kuttikrishna Menon Vs Guruvayur Devaswom Trustees, T.M. Krishnan Nambudiripad and another
Madras High Court · (1955) 03 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts24 Mar 1955Allowed
The Madurai Municipality Vs R. Kamakshisundaram Chettiar and Another
Madras High Court · (1956) ILR (Mad) 530
Contract Act, 1872 — Section 72Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4Tamil Nadu District Municipalities Act, 1920 — Section 354, 82, 82(2)
High Courts24 Mar 1955
S.T. Shanmugesan Vs K. Chengalvaraya Mudaliar and Others
Madras High Court · AIR 1955 Mad 611 : (1955) CriLJ 1365
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 109, 193, 209
High Courts22 Mar 1955
Sorualingam Chettiar and Another
Madras High Court · AIR 1955 Mad 685 : (1955) CriLJ 1602
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 165, 96(1)
High Courts22 Mar 1955
Kelath Valin Chiyan Kunhambu Vs Kirathua Illoth Yagnan Nambudiri and Others
Madras High Court · (1956) ILR (Mad) 336 : (1956) 69 LW 470 : (1956) 1 MLJ 297
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20, 25
High Courts21 Mar 1955
T. Manavedan Tirumalpad and Another Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 432 : (1955) 28 ITR 615
Income Tax Act, 1961 — Section 2(1), 23, 34, 66(1)
High Courts21 Mar 1955
A. R. Rangachari Vs Commissioner of Income Tax, Madras
Madras High Court · (1956) ILR (Mad) 1308 : (1955) 28 ITR 528
Income Tax Act, 1961 — Section 16, 16(1), 16(1)(c), 16(3), 16(3)(a)(iii)
High Courts21 Mar 1955
M. S. Subbulakshmi Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 529 : (1955) 28 ITR 561
Income Tax Act, 1961 — Section 16(1)(c), 66(1)Transfer of Property Act, 1882 — Section 130
High Courts18 Mar 1955Allowed
Shah Mohamed Khan Vs H.N. Woodfall
Madras High Court · AIR 1955 Mad 637 : (1956) ILR (Mad) 676 : (1955) 68 LW 550 : (1955) 2 MLJ 333
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1908 — Article 159, 3, 5
High Courts16 Mar 1955
Williams Tacks and Co. Ltd., Madras Vs The State of Madras
Madras High Court · AIR 1955 Mad 656 : (1955) 68 LW 518 : (1955) 2 MLJ 254
Madras General Sales Tax Act, 1939 — Section 3(2)
High Courts16 Mar 1955
The Public Prosecutor Vs R. Narayanaswami Reddy
Madras High Court · (1956) 1 MLJ 481
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(b)
High Courts16 Mar 1955
Rama Varma Elaya Raja Avergal and another Vs Chirakkal Kovilakath Kerala Varma Raja and others
Madras High Court · (1955) 03 MAD CK 0001
Madras Marumakkathayam Act, 1932 — Section 42(1)
High Courts15 Mar 1955Allowed
Bhagavandas Goel and Sons Vs Uleechalla E. Hanumanthiah Chetty
Madras High Court · (1956) ILR (Mad) 175
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Original Side Rules — Order 1 Rule 3, Order 6 Rule 2, Order 7
High Courts14 Mar 1955Allowed
Hajee Abdul Shukoor and Co. Vs State of Madras
Madras High Court · AIR 1955 Mad 686 : (1956) ILR (Mad) 1 : (1956) 69 LW 639
High Courts14 Mar 1955
In Re: Sambandam and Others
Madras High Court · AIR 1956 Mad 167 : (1954) 1 MLJ 497
High Courts13 Mar 1955
The Board of Revenue, Referring Officer Vs K. Venkataswami Naidu
Madras High Court · (1955) ILR (Mad) 1032
Stamp Act, 1899 — Article 30
High Courts11 Mar 1955Dismissed
V.V. Iyer Proprietor of Ensign Engineering Corporation, Madras Vs The Official Assignee of Madras
Madras High Court · (1955) 03 MAD CK 0041
Presidency Towns Insolvency Act, 1909 — Section 56