High Courts11 Mar 1955Dismissed
Periya Muniya Goundan and another Vs Ramaswamy Goundan and another
Madras High Court · (1955) 03 MAD CK 0012
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 15 of 19
High Courts10 Mar 1955
In Re: G.S. Pasha and Others
Madras High Court · AIR 1956 Mad 334 : (1956) CriLJ 753 : (1956) 1 MLJ 151
High Courts10 Mar 1955
Ramaohandran and others Vs V.S. Ramachandra Iyer and another
Madras High Court · (1955) 03 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Section 47, 53
High Courts10 Mar 1955Allowed
Ramachandran and others Vs V.S. Ramachandra Iyer and another
Madras High Court · (1955) 03 MAD CK 0044
Civil Procedure Code, 1908 (CPC) — Section 47, 53
High Courts10 Mar 1955
B.S. Swaminatha, Iyer and another Vs Alagarswami Chettiar and others
Madras High Court · (1955) 03 MAD CK 0038
High Courts10 Mar 1955
B.S. Swaminatha Iyer and another Vs Alagarswami Chettiar and others
Madras High Court · (1955) 03 MAD CK 0011
High Courts09 Mar 1955Dismissed
In Re: K. Annamalai Chettiar and Others
Madras High Court · (1955) 03 MAD CK 0047
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 6
High Courts09 Mar 1955Allowed
Krishnaswami Chettiar Vs Sankili Chettiar and Others
Madras High Court · AIR 1955 Mad 702 : (1956) ILR (Mad) 324 : (1955) 68 LW 699 : (1955) 2 MLJ 541
High Courts04 Mar 1955Allowed
Kulitalai Bank Ltd., Tiruchirapalli Vs S.V. Nagamanickam and Others
Madras High Court · AIR 1955 Mad 670 : (1956) ILR (Mad) 307 : (1955) 68 LW 674 : (1955) 2 MLJ 485
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Agriculturists Relief Act, 1938 — Section 13, 13A
High Courts03 Mar 1955Dismissed
State of Madras Vs S. Vijayaraghavan
Madras High Court · (1955) 03 MAD CK 0043
Madras General Sales Tax Act, 1939 — Section 2(i)(1)
High Courts03 Mar 1955Dismissed
In Re: Royappan
Madras High Court · AIR 1955 Mad 512 : (1955) CriLJ 1200 : (1955) 2 MLJ 315
Criminal Procedure Code, 1898 (CrPC) — Section 161(3)
High Courts02 Mar 1955
Thirupathi (by mother and next friend 2nd Appellant) and Another Vs Rajagopala Naidu and Others
Madras High Court · (1955) 68 LW 843 : (1956) 1 MLJ 1
High Courts02 Mar 1955Dismissed
A.M. Mohammed Ishok Vs The State of Madras
Madras High Court · AIR 1955 Mad 502 : (1956) ILR (Mad) 299 : (1955) 68 LW 471 : (1955) 2 MLJ 319
Constitution of India, 1950 — Article 286(1)Madras General Sales Tax Act, 1939 — Section 7Sales of Goods Act, 1930 — Section 39(1)
High Courts02 Mar 1955Dismissed
V.R. Lakshmanan Chettiar and Another Vs S.K. Kamarajendara Kadirveluswami Pandian and Another
Madras High Court · AIR 1955 Mad 606 : (1955) 68 LW 432 : (1955) 2 MLJ 293
Contract Act, 1872 — Section 56, 65
High Courts02 Mar 1955
Lakshmi Talkies Vs Munuswami (G.A.) and Others
Madras High Court · (1955) 2 LLJ 477
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts02 Mar 1955Dismissed
The Tanjore Permanent Bank Ltd. Vs The Indian Overseas Bank Ltd. and Others
Madras High Court · (1956) ILR (Mad) 505
Contract Act, 1872 — Section 23Provincial Insolvency Act, 1920 — Section 54, 54(1), 54(2), 6, 6(2)
High Courts01 Mar 1955Partly Allowed
R.M.N. Ramanathan Chettiar Vs Narayanan Chettiar and Others
Madras High Court · AIR 1955 Mad 629 : (1956) ILR (Mad) 282 : (1955) 2 MLJ 414
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts01 Mar 1955Dismissed
Pavoorayil Mamu alias Muhammad Vs Kunhimon alias Muhammad and others
Madras High Court · (1955) 03 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts28 Feb 1955Allowed
S.S.S. Latchumanan Chettiar Vs M.L.N.RM. Veerappa Chettiar and others
Madras High Court · (1955) 02 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Section 66, 66(1)
High Courts28 Feb 1955Allowed
S.S.S. Latohumanan Chettiar Vs M.L.N. RM. Vebeappa Chettir and others
Madras High Court · (1955) 02 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 66, 66(1)