High Courts29 Sept 1955
K.P.V. Balakrishna Naidu (died) and Another Vs Karumuthu Sivalingam Chettiar
Madras High Court · AIR 1956 Mad 395 : (1956) 1 MLJ 293
Arbitration Act, 1940 — Section 39(1)(vi)
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 6 of 19
High Courts28 Sept 1955
Valappilekkandi Parambnate Valappil Raman Vs Koroth Thanicheri Kunhi Kannan Nambiar and Others
Madras High Court · AIR 1956 Mad 445 : (1956) ILR (Mad) 1191 : (1956) 69 LW 88 : (1956) 1 MLJ 403
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts28 Sept 1955
T.R. Ratnavelu Mudaliar Vs Kamalabai Ammal
Madras High Court · (1956) 69 LW 118 : (1956) 1 MLJ 378
Letters Patent Act, 1865 — Clause 15
High Courts27 Sept 1955
P.A. Aiyannah Chetty and Others Vs Pala Muddukrishnayya and Co.
Madras High Court · (1956) 69 LW 282 : (1956) 2 MLJ 54
Evidence Act, 1872 — Section 92
High Courts23 Sept 1955
Thayammal Vs Adhimoolam Servai and Another
Madras High Court · (1956) 69 LW 472 : (1956) 1 MLJ 75
High Courts16 Sept 1955
Srimathi Saraswathi Bai, by power of Attorney Agent T.S. Srinivasa Rao Vs The Chairman, Estates Abolition Tribunal and Another
Madras High Court · (1955) 68 LW 857 : (1956) 1 MLJ 200
High Courts16 Sept 1955Dismissed
L. Kesava Chettiar Vs M.M. Ramanatha Mudaliar
Madras High Court · (1955) 09 MAD CK 0003
Limitation Act, 1963 — Section 20
High Courts15 Sept 1955Allowed
Murugan Vs Sivaraman and Others
Madras High Court · (1955) 09 MAD CK 0005
High Courts14 Sept 1955
K. Veerankutty Vs Pathummakutty Umma and Others
Madras High Court · AIR 1956 Mad 514 : (1956) ILR (Mad) 1004 : (1956) 69 LW 454 : (1956) 1 MLJ 195
High Courts14 Sept 1955
The Management of Rajamani Transport, Ltd. Vs The Collector of Tiruchirapalli and Others
Madras High Court · (1956) 1 MLJ 226
High Courts13 Sept 1955
Karuppanna Goundan Vs Ponnuthayee alias Subbammal and Others
Madras High Court · AIR 1956 Mad 198 : (1956) ILR (Mad) 927 : (1956) 69 LW 486 : (1956) 1 MLJ 190
High Courts13 Sept 1955
Easoop alias Mani Rowthen and Others Vs Bookutty Umma and Others
Madras High Court · AIR 1956 Mad 259 : (1956) 1 MLJ 427
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A, 9A
High Courts13 Sept 1955
N. Ananthayya Holla Vs Thimmaju Hengsu
Madras High Court · AIR 1956 Mad 293 : (1956) ILR (Mad) 914 : (1956) 69 LW 98 : (1956) 1 MLJ 213
High Courts12 Sept 1955
K.M. Ardhanari Mudaliar Vs Abdul Rahiman and Others
Madras High Court · (1956) 1 MLJ 243
High Courts08 Sept 1955
Ganga Naicken and Another Vs A. Sundaram Aiyar
Madras High Court · AIR 1956 Mad 597 : (1957) ILR (Mad) 97 : (1956) 69 LW 28 : (1956) 1 MLJ 63
High Courts08 Sept 1955
N.B. Sitarama Rao Vs Venkatarama Reddiar and Others
Madras High Court · AIR 1956 Mad 261 : (1956) ILR (Mad) 99 : (1956) 69 LW 206 : (1956) 1 MLJ 5
High Courts07 Sept 1955Allowed
The New Tajmahal Cafe Ltd. Vs The Inspector of Factories, XXII Circle, Mangalore, South Kanara
Madras High Court · (1955) 09 MAD CK 0017
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2, 2(1), 2(k), 2(m), 5Government of India Act, 1935 — Section 107
High Courts07 Sept 1955
Puthiya Purayil Abdurahiman, Karnavan and Manager of the tavazhi tarwad and Another Vs Thayath Kancheentavida Avoomma and Others
Madras High Court · (1956) ILR (Mad) 903 : (1956) 69 LW 66 : (1956) 1 MLJ 119
High Courts07 Sept 1955Allowed
New Taj Mahal Cafe Ltd., Mangalore Vs Inspector of Factories, Mangalore
Madras High Court · (1955) 09 MAD CK 0002
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2, 2(1), 2(k), 2(m), 6Government of India Act, 1935 — Section 107
High Courts06 Sept 1955
T.V.K. Chokkalinga Tevar Vs Kailasa Tevar and Others
Madras High Court · AIR 1956 Mad 238 : (1956) ILR (Mad) 895 : (1956) 69 LW 173 : (1956) 2 MLJ 34
Limitation Act, 1963 — Article 182(5), 20