High Courts11 Nov 1955
Venkatalakshmi Ammal Vs The Central Bank of India, Ltd.
Madras High Court · (1956) 69 LW 557 : (1956) 2 MLJ 114
Succession Act, 1925 — Section 214
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 3 of 19
High Courts11 Nov 1955
Kallipattu Oothukattu Mariamman Temple Vs Ayyanperumal Gounder
Madras High Court · (1956) 1 MLJ 230
High Courts11 Nov 1955
K. V. Muthu Pathar Vs R. S. Mani Rao
Madras High Court · (1955) 11 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Section 51Provincial Insolvency Act, 1920 — Section 78(2)
High Courts11 Nov 1955Allowed
K.V. Muthu Pathar Vs R.S. Mani Rao
Madras High Court · (1955) 11 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Section 51Provincial Insolvency Act, 1920 — Section 78(2)
High Courts10 Nov 1955
Ramanna Shetty and Others Vs Tejappa Shetty and Others
Madras High Court · AIR 1956 Mad 405 : (1956) ILR (Mad) 1116 : (1956) 69 LW 85 : (1956) 1 MLJ 239
High Courts10 Nov 1955Dismissed
Sri Sundararajan and Co. Ltd. Vs The State of Madras
Madras High Court · AIR 1956 Mad 298 : (1956) ILR (Mad) 1123 : (1956) 69 LW 75 : (1956) 1 MLJ 339 : (1956) 7 STC 105
Constitution of India, 1950 — Article 14, 246
High Courts10 Nov 1955Dismissed
The Indian Coffee Board Vs The State of Madras
Madras High Court · AIR 1956 Mad 449 : (1956) 69 LW 79 : (1954) 2 MLJ 244 : (1956) 7 STC 135
Constitution of India, 1950 — Article 286, 301
High Courts09 Nov 1955
The Proprietor, Andhra Trading Company Vs K. Muthuswami and Others
Madras High Court · (1957) ILR (Mad) 306 : (1956) 69 LW 192 : (1956) 1 MLJ 477
Motor Vehicles Act, 1988 — Section 96(2)
High Courts08 Nov 1955
B. Varadarajulu Chettiar Vs State of Madras by Secretary, Home Department
Madras High Court · (1956) 2 MLJ 145
Constitution of India, 1950 — Article 226, 311(2), 320(3)(c)
High Courts08 Nov 1955
Palani Goundan and Another Vs Vanjiakkal and Another
Madras High Court · AIR 1956 Mad 476 : (1956) 1 MLJ 498
Limitation Act, 1963 — Section 21
High Courts08 Nov 1955
In Re: K.V. Dhanushkodi Nadar
Madras High Court · AIR 1956 Mad 352 : (1956) CriLJ 899 : (1956) ILR (Mad) 1110 : (1956) 69 LW 108 : (1956) 1 MLJ 414
High Courts08 Nov 1955
P.S. Ranga Iyer Vs Chidambara Iyer and Others
Madras High Court · (1956) ILR (Mad) 1043 : (1956) 69 LW 313 : (1956) 1 MLJ 503
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(10)(ii)
High Courts04 Nov 1955
Thangammal (died) and Another Vs Narayanaswami Iyer and Another
Madras High Court · (1956) 69 LW 168 : (1956) 1 MLJ 474
Malabar Tenancy Act, 1930 — Section 20(5)
High Courts03 Nov 1955
B.A. Khan alias Bahadur Ali Khan Vs Nawaz Khan and Others
Madras High Court · (1956) 69 LW 546 : (1956) 1 MLJ 388
High Courts01 Nov 1955
V.S. Ramamirtha Ayyar and others Vs M. Narayana Pillai (since deceased) and Others
Madras High Court · (1956) ILR (Mad) 960
Constitution of India, 1950 — Article 25, 25(2)(b), 26
High Courts01 Nov 1955
In Re: R.T. Arasu and Another
Madras High Court · AIR 1956 Mad 407 : (1956) CriLJ 1003
High Courts01 Nov 1955
V.S. Ramamirtha Ayyar and Others Vs M. Narayana Pillai and Seven Ors.
Madras High Court · (1956) ILR (Mad) 960
Constitution of India, 1950 — Article 25, 25(2), 26
High Courts27 Oct 1955Dismissed
Ananda behera and another Vs The State of Orissa and Another
Madras High Court · (1955) 10 MAD CK 0003
Constitution of India, 1950 — Article 19(1)(f), 32