High Courts10 Dec 1897
Rangachariar Vs Balaramasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 400 : (1898) 8 MLJ 53
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 2 of 11
High Courts10 Dec 1897
Subramania Pillai Vs Subramania Ayyar
Madras High Court · (1898) ILR (Mad) 419
High Courts09 Dec 1897
Srinivasa Aiyangar Vs Aiyathorai Pillai
Madras High Court · (1898) ILR (Mad) 416 : (1898) 8 MLJ 54
Civil Procedure Code, 1882 — Section 244
High Courts09 Dec 1897
Sami Pillai Vs Krishnasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 417 : (1898) 8 MLJ 77
High Courts09 Dec 1897
Srinivasa Ayyangar Vs Ayyathorai Pillai
Madras High Court · (1898) ILR (Mad) 416
High Courts08 Dec 1897
Kandi Unichaman Vs Ahmed Kutti Kayi and Others
Madras High Court · (1898) ILR (Mad) 242 : (1898) 8 MLJ 81
Transfer of Property Act, 1882 — Section 68
High Courts06 Dec 1897
Collector of Vizagapatam Vs Abdul Kharim Sahib
Madras High Court · (1898) ILR (Mad) 113 : (1898) 8 MLJ 4
High Courts30 Nov 1897
Yalla Gangulu Vs Mamidi Dali
Madras High Court · (1898) ILR (Mad) 74
Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts30 Nov 1897
Sivathi Odnyan and Another Vs Ramasubbayyar
Madras High Court · (1898) ILR (Mad) 64 : (1898) 8 MLJ 21
High Courts30 Nov 1897
Salamma Vs Lutchman Reddi and Another
Madras High Court · (1898) ILR (Mad) 100 : (1898) 8 MLJ 14
High Courts30 Nov 1897
Venkatarayadu and Others Vs Rangayya Appa Rau Ors.
Madras High Court · (1898) ILR (Mad) 152
Court Fees Act, 1870 — Section 28
High Courts29 Nov 1897
Kuppusarni Chetty Vs Papathi Ammal and Another
Madras High Court · (1898) ILR (Mad) 369 : (1898) 8 MLJ 6
Transfer of Property Act, 1882 — Section 60
High Courts26 Nov 1897
Haji Mahomed Abdul Aziz Badsha Sahib and Others Vs Subba Naidu
Madras High Court · (1898) ILR (Mad) 490
Civil Procedure Code, 1908 (CPC) — Section 140