High Courts02 Sept 1897
Natesan Chetti and Others Vs Soundararajayyangar and Another
Madras High Court · (1898) ILR (Mad) 141 : (1897) 7 MLJ 275
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 6 of 11
High Courts01 Sept 1897
Kunhi Marakkar Haji Vs Kutti Umma
Madras High Court · (1898) ILR (Mad) 496 : (1897) ILR (Mad) 496
High Courts01 Sept 1897
Durgamma Vs Kadambari Virrazu and Others
Madras High Court · (1898) ILR (Mad) 47 : (1897) 7 MLJ 233
High Courts01 Sept 1897
Musaliyam Kunhi Vs Valiyakath Periyattail
Madras High Court · (1897) 7 MLJ 236
High Courts30 Aug 1897
Thovanna Chetti Vs Ramachandra Rao and Others
Madras High Court · (1897) 7 MLJ 250
Transfer of Property Act, 1882 — Section 135
High Courts25 Aug 1897
Venkatramayya and Others Vs Kristnayya
Madras High Court · (1897) 7 MLJ 257
Civil Procedure Code, 1908 (CPC) — Section 54(b)
High Courts25 Aug 1897
Rangayya Appa Rau Vs Ratnam and Others
Madras High Court · (1897) ILR (Mad) 392
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts24 Aug 1897
Sethurayar Vs Shanmugam Pillai and Another
Madras High Court · (1898) ILR (Mad) 353
Trusts Act, 1882 — Section 91, 95
High Courts24 Aug 1897
Sethurayer Vs Shunmugam Pillai and Another
Madras High Court · (1898) ILR (Mad) 353 : (1897) 7 MLJ 279
Trusts Act, 1882 — Section 91, 95
High Courts23 Aug 1897
Vasudeva Upadyaya Vs Visvaraja Thirthasami and Another
Madras High Court · (1897) ILR (Mad) 407
Letters Patent Act, 1865 — Section 15
High Courts23 Aug 1897
Perianna Goundan Vs Muthu Veera Goundan and Another
Madras High Court · (1898) ILR (Mad) 139 : (1897) 7 MLJ 315
Limitation Act, 1963 — Article 132
High Courts23 Aug 1897
Ramaswami Pillai Vs Audinarayana Pillai and Others
Madras High Court · (1897) 7 MLJ 246
High Courts22 Aug 1897
Venkatanarasimha Naidu Vs Dandamudi Kotayya
Madras High Court · (1897) ILR (Mad) 299
Transfer of Property Act, 1882 — Section 106
High Courts19 Aug 1897
Eressa Menon Vs Shamu Patter and Another
Madras High Court · (1898) ILR (Mad) 138
High Courts16 Aug 1897
Rajah Eswara Doss Vs Venkataroyer
Madras High Court · (1898) ILR (Mad) 236
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts11 Aug 1897
Athikarath Nanu Menon and Others Vs Erathanikat Komu Nayar and Others
Madras High Court · (1898) ILR (Mad) 42
High Courts10 Aug 1897
Maran and Another Vs Ramanna Goundan and Another
Madras High Court · (1897) 7 MLJ 269
Contract Act, 1872 — Section 38