High Courts30 Apr 1897
Queen-Empress Vs Arumugam and Others
Madras High Court · (1897) ILR (Mad) 189
Criminal Procedure Code, 1898 (CrPC) — Section 157, 173Evidence Act, 1872 — Section 74
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 8 of 11
High Courts30 Apr 1897
Achuta Menon Vs Achutan Nayar and Others
Madras High Court · (1898) ILR (Mad) 35
High Courts29 Apr 1897
Krishna Menon Vs Kesavan and Others
Madras High Court · (1897) ILR (Mad) 305
Limitation Act, 1963 — Section 28
High Courts28 Apr 1897
Kamalammal Vs Peeru Meera Levvai Rowthan
Madras High Court · (1897) ILR (Mad) 481 : (1897) 7 MLJ 263
Contract Act, 1872 — Section 73
High Courts23 Apr 1897
Krishnan Nambudri Vs Raman Menon and Others
Madras High Court · (1897) ILR (Mad) 484
Registration Act, 1908 — Section 17(c)
High Courts23 Apr 1897
Queen-Empress Vs Sinnai Goundan and Others
Madras High Court · (1897) ILR (Mad) 388
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts13 Apr 1897
Sankara Subbayyar Vs Ramasami Ayyangar and Others
Madras High Court · (1897) ILR (Mad) 454
High Courts08 Apr 1897
Ramasami Kottadiar and Others Vs Murugesa Madali and Others
Madras High Court · (1897) ILR (Mad) 452 : (1897) 7 MLJ 229
High Courts08 Apr 1897
Queen-Empress Vs Kanappa Pillai.
Madras High Court · (1897) ILR (Mad) 387
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts07 Apr 1897
Sri Raja Viravara Thodhramal Rajya Lakhshmi Devi Garu Vs Sri Raja Viravara Thodhramal Surya Narayana Dhatrazu Bahadur Garu
Madras High Court · (1897) ILR (Mad) 256
High Courts07 Apr 1897
Yaramati Krishnayya Vs Chundru Papayya and Another
Madras High Court · (1897) ILR (Mad) 326
High Courts06 Apr 1897
Pichuvayyan Vs Vilakudiyan
Madras High Court · (1898) ILR (Mad) 134 : (1897) 7 MLJ 196
High Courts02 Apr 1897
Krishna Bhatta Vs Subbaraya and Others
Madras High Court · (1898) ILR (Mad) 228 : (1897) 7 MLJ 188
High Courts02 Apr 1897
Alli Hussain and Another Vs Sajuda Begum and Others
Madras High Court · (1898) ILR (Mad) 27
High Courts01 Apr 1897
Kanthimathinatha Pillai Vs Ramasami Pillai and Others
Madras High Court · (1897) 7 MLJ 184