High Courts02 Mar 1971Partly Allowed
Arjundoss Vs P. Janakiram and Others
Madras High Court · (1971) 41 CompCas 731
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 23 of 27
High Courts02 Mar 1971Dismissed
K. Venkataraman and Company and Others Vs Deputy Commercial Tax Officer and Others
Madras High Court · (1973) 30 STC 57
Central Sales Tax Act, 1956 — Section 14, 15
High Courts02 Mar 1971
In Re: E. Elumalai
Madras High Court · (1971) CriLJ 1396
Criminal Procedure Code, 1898 (CrPC) — Section 249Motor Vehicles Act, 1988 — Section 115
High Courts02 Mar 1971
T.W. Ranganathan Vs T.K. Subramaniam and Others
Madras High Court · AIR 1971 Mad 477
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2)
High Courts02 Mar 1971
T.N. Ranganathan Vs T.K. Subramaniam
Madras High Court · (1971) 84 LW 450 : (1971) 2 MLJ 126
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts02 Mar 1971
Thayammal (Died) and Another Vs Salammal and Others
Madras High Court · AIR 1972 Mad 83 : (1971) 84 LW 575 : (1971) 2 MLJ 286
Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts25 Feb 1971Allowed
M. Vairakannu and Others Vs The Assistant Commercial Tax Officer and Others
Madras High Court · (1972) 29 STC 137
Constitution of India, 1950 — Article 226
High Courts24 Feb 1971
Stoneware Pipes (Madras) Ltd. Vs The Union of India
Madras High Court · AIR 1971 Mad 442 : (1971) 41 CompCas 580 : (1971) 84 LW 389
Constitution of India, 1950 — Article 19Defence of India (Amendment) Rules, 1965 — Rule 2Defence of India Rules, 1962 — Rule 132, 132
High Courts24 Feb 1971
Jagadeesa Thevar and Others Vs Rajabakiya Thevar
Madras High Court · (1971) CriLJ 1350
Child Marriage Restraint Act, 1929 — Section 5
High Courts24 Feb 1971Dismissed
P. Krishnaswamy Gounder Vs The Deputy Commercial Tax Officer
Madras High Court · (1971) 28 STC 478
High Courts24 Feb 1971Dismissed
T.S. Krishnan Namboodiri Vs The State of Madras and Others
Madras High Court · (1971) 28 STC 661
Constitution of India, 1950 — Article 226
High Courts24 Feb 1971
Chinna Annamalai Vs The State of Tamil Nadu
Madras High Court · AIR 1971 Mad 448 : (1971) CriLJ 1569 : (1971) 2 MLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 99Penal Code, 1860 (IPC) — Section 153
High Courts23 Feb 1971Dismissed
Burmah-Shell Oil Storage and Distributing Co. of India Ltd. and Shankar Service Station Vs Associated Industrial and Engineering Corporation Ltd.
Madras High Court · (1974) 44 CompCas 488
Companies Act, 1913 — Section 171Companies Act, 1956 — Section 446
High Courts22 Feb 1971
R.G. Bandari and Company Vs Joint Commercial Tax Officer
Madras High Court · (1971) 2 MLJ 362 : (1971) 28 STC 465
High Courts22 Feb 1971
Jalal Mohammed Ibrahim (Died) and Others Vs Kakka Mohammed Ghouse Sahib and Another
Madras High Court · AIR 1972 Mad 86 : (1971) 84 LW 654
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 30 Rule 9, Order 6 Rule 6, Order 7 Rule 1, Order 7 Rule 11Limitation Act, 1908 — Article 95Partnership Act, 1932 — Section 69
High Courts22 Feb 1971
K. Rangarajan Vs R. Ponnusamy Gramani
Madras High Court · (1971) CriLJ 1349
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts19 Feb 1971Dismissed
S. Natarajan Vs D. Samson, Joint Commercial Tax Officer (Central Intelligence Wing)
Madras High Court · (1971) 2 MLJ 500 : (1971) 28 STC 319
Tamil Nadu General Sales Tax Act, 1959 — Section 41
High Courts19 Feb 1971Allowed
Muhammed Yusuff Vs The State of Madras and others
Madras High Court · (1971) 02 MAD CK 0049
Evidence Act, 1872 — Section 123, 162
High Courts19 Feb 1971
Umaraparvathy Vs Bhagvathy Amma and Others
Madras High Court · AIR 1972 Mad 151 : (1971) 84 LW 740