High Courts18 Nov 1971
Arumugam Pillai Vs Maruthakutti Gounder
Madras High Court · AIR 1973 Mad 242 : (1972) 85 LW 543
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 58, 62
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 3 of 27
High Courts18 Nov 1971
Logambal Ammal and Another Vs The Commissioner for Hindu Religious and Charitable Endowments
Madras High Court · (1972) 85 LW 198 : (1972) 2 MLJ 612
Hindu Religious Endowments Act, 1927 — Section 84(1)
High Courts18 Nov 1971
In Re: Marimuthu
Madras High Court · (1972) LW(Cri) 28
Evidence Act, 1872 — Section 105, 3, 4Penal Code, 1860 (IPC) — Section 299, 302, 332, 84
High Courts16 Nov 1971
Rayala Corporation (P.) Ltd. Vs The Facit Asia and Rayala Corporation Employees' Union and Others
Madras High Court · (1972) 2 LLJ 389
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts16 Nov 1971
S. Gopalakrishna Iyer Vs V.S. Subbaraya Iyer and Others
Madras High Court · AIR 1972 Mad 269 : (1972) 85 LW 263
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41
High Courts11 Nov 1971
V. Shoroop Sundar and Another Vs The Regional Transport Authority and Others
Madras High Court · AIR 1973 Mad 245
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles (Amendment) Act, 1971 — Section 11, 2(3), 9Motor Vehicles Act, 1988 — Section 47(3), 59, 61(1), 64(1), 64A
High Courts11 Nov 1971
Rajaram Reddy and Another Vs Kesava Reddiar and Another
Madras High Court · AIR 1972 Mad 461 : (1972) 85 LW 552
Limitation Act, 1963 — Section 14
High Courts11 Nov 1971
V. Shoroop Sundar by mother and Guardian Smt. V. Vimala Devi and Another Vs The Regional Transport Authority and Others
Madras High Court · (1972) 2 MLJ 28
Motor Vehicles Act, 1988 — Section 47(3)
High Courts11 Nov 1971
M.C. Mannaier and Another Vs P.G. Gopal and Another
Madras High Court · (1972) 85 LW 560 : (1972) 2 MLJ 415
Registration Act, 1908 — Section 77
High Courts10 Nov 1971Dismissed
Chinnammal Vs Public Prosecutor J. 1. Police, Madras
Madras High Court · (1972) LW(Cri) 64
Madras City Police Act, 1888 — Section 24, 4, 75
High Courts10 Nov 1971Dismissed
Ekambaram Vs State of Tamil Nadu
Madras High Court · (1972) LW(Cri) 26
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 193, 228Probation of Offenders Act, 1958 — Section 4(1)
High Courts08 Nov 1971
D.K. Raju Vs K.V. Desinga Raju and The State
Madras High Court · (1971) 11 MAD CK 0044
Companies Act, 1956 — Section 624, 629Criminal Procedure Code, 1898 (CrPC) — Section 153(3)
High Courts08 Nov 1971Allowed
In Re: Veerabahu Konar
Madras High Court · (1972) LW(Cri) 37
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 100
High Courts08 Nov 1971
S.K. Sundaram Vs M. Jothi Rajamannar Chettiar and Others
Madras High Court · (1972) 85 LW 924 : (1972) 2 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Nov 1971
S.K. Sundaram Vs M. Joshi Rajamannar Chettiar and Others
Madras High Court · AIR 1973 Mad 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Nov 1971
T.A. Sankunni Vs B.J. Philips and Others
Madras High Court · AIR 1972 Mad 272 : (1972) 85 LW 288
Madras Estates Land Act, 1908 — Section 3(4)Malabar Tenancy Act, 1929 — Section 9(4)Transfer of Property Act, 1882 — Section 3
High Courts04 Nov 1971Dismissed
Nungambakkam Dhanarakshaka Saswatha Nidhi Ltd. Vs Registrar of Companies
Madras High Court · (1972) 85 LW 912
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 166, 167, 186
High Courts03 Nov 1971
N. Mohamed Hussain Vs The Chartered Bank, Madras and Another
Madras High Court · AIR 1972 Mad 275 : (1972) 85 LW 246
Transfer of Property Act, 1882 — Section 78, 79, 80
High Courts03 Nov 1971
M. CT. Muthiah Chettiar Family Trust Vs Income Tax Officer, City Circle VI, Madras 34, and Others
Madras High Court · (1972) 86 ITR 282
Income Tax Act, 1961 — Section 11
High Courts03 Nov 1971
M. Ct. Muthiah Chettiar Family Trust Vs 4th Income Tax Officer and Others
Madras High Court · (1972) 86 ITR 282
Income Tax Act, 1961 — Section 11(2), 295Income Tax Rules, 1962 — Rule 17