High Courts03 Nov 1971
Chinnathambi Gounder and another Vs The Special Tahsildar (Land Acquisition) Harijan Welfare, Erode and others
Madras High Court · (1971) 11 MAD CK 0007
Land Acquisition Act, 1894 — Section 4(1), 45, 45(3), 5A, 6
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 4 of 27
High Courts03 Nov 1971
K.R. Venugopala Sarma Vs Sangu Ganesan
Madras High Court · (1972) CriLJ 1098
Copyright Act, 1957 — Section 63
High Courts02 Nov 1971Dismissed
Frank Moreses and Others Vs T.V. Chokappa
Madras High Court · (1971) 11 MAD CK 0034
Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts01 Nov 1971
Meenakshi Achi Vs Sadayappa and Others
Madras High Court · AIR 1972 Mad 420 : (1972) 85 LW 156
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 5(2)
High Courts01 Nov 1971
K. Mariappa Pillai (Decd.) (by legal representatives) Vs Income Tax Officer and Others
Madras High Court · (1972) 86 ITR 583
Constitution of India, 1950 — Article 226
High Courts01 Nov 1971
Sree Shanmugar Mills Ltd. (In Liquidation) Vs Commissioner of Income Tax and Another
Madras High Court · (1973) ILR (Mad) 305 : (1972) 86 ITR 520
Income Tax Act, 1922 — Section 18A, 18A(6), 18A(8)
High Courts01 Nov 1971
Mariam Bai Vs Mohamed Jaffar Abdul Rahiman Sait and Others
Madras High Court · AIR 1973 Mad 191 : (1972) ILR (Mad) 340 : (1972) 85 LW 633
Registration Act, 1908 — Section 17(1), 17(2)Trusts Act, 1882 — Section 5
High Courts01 Nov 1971
Ramaswami Jadaya Gounder (Died) and Another Vs V.T. Elaiya Pillai and Another
Madras High Court · AIR 1972 Mad 336 : (1972) 85 LW 164
High Courts01 Nov 1971
Havukal Estate Company, Kotagiri Nilgiris Vs Income Tax Officer, Circle I, Ootacamund
Madras High Court · AIR 1972 Mad 337
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts01 Nov 1971
Havukal Estate Company Vs Income Tax Officer, Circle I(1), Ootacamund
Madras High Court · (1973) 87 ITR 50 : (1972) 85 LW 223
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 147(b)
High Courts01 Nov 1971
K. Mariappa Pillai (Decd.) (By Legal Representatives) Vs Income Tax Officer, Circle I, Dindigul, and Others
Madras High Court · (1972) 86 ITR 583
Income Tax Act, 1922 — Section 29
High Courts29 Oct 1971
K. Chelliah Vs Chairman Industrial Finance Corporation of India and Another
Madras High Court · AIR 1973 Mad 122
Constitution of India, 1950 — Article 226Industrial Finance Corporation Act, 1948 — Section 10, 41
High Courts28 Oct 1971
R. Govindaraj Vs N.G. Venkateswaran
Madras High Court · AIR 1972 Mad 346 : (1972) 85 LW 280
Madras House Rent Control Order, 1945 — Section 7Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 27
High Courts28 Oct 1971
Marutha Vs Rajagopal and Others
Madras High Court · (1972) CriLJ 1210
Criminal Procedure Code, 1898 (CrPC) — Section 253(1)
High Courts28 Oct 1971
Vellaiammal Vs Vellaichamy and Others
Madras High Court · AIR 1972 Mad 338 : (1972) 85 LW 261
Succession Act, 1925 — Section 372, 388Tamil Nadu Civil Courts Act, 1873 — Section 29, 29(1)
High Courts27 Oct 1971
A.V. Palaniswami Vs V. Ramamurti and Others
Madras High Court · (1972) 2 MLJ 20
Representation of the People Act, 1951 — Section 83(1)
High Courts27 Oct 1971Allowed
In Re: Vadivel Padayachi
Madras High Court · (1972) LW(Cri) 34
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts26 Oct 1971
P.C. Purushothama Reddiar and Others Vs The Court of the Appellate Authority (District and Session Judge), Pondicherry and Others
Madras High Court · AIR 1972 Mad 381
High Courts26 Oct 1971
Mahalinga Voikkaran Vs P.R.S. Sellathammal
Madras High Court · (1972) 85 LW 376 : (1972) 2 MLJ 17
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(a)
High Courts25 Oct 1971Dismissed
K. Ramachandran and Others Vs Rajamanickam
Madras High Court · (1972) LW(Cri) 24
Penal Code, 1860 (IPC) — Section 426, 428, 448